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Patna High Court judgments, 1995

530 judgments · page 10 of 27

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High Courts01 Sept 1995Dismissed

Gulabi Devi and Others Vs The State of Bihar and Others

Patna High Court · (1996) 1 PLJR 199

Bihar Tenancy Act, 1885 — Section 48E
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High Courts01 Sept 1995Dismissed

Shree Jagannath Trading Company and Another Vs Union Bank of India and Others

Patna High Court · (1995) 09 PAT CK 0011

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High Courts01 Sept 1995

Neelam Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1995) 09 PAT CK 0007

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High Courts31 Aug 1995

Daniel Oraon Vs Shamim Ahmad and Others

Patna High Court · (1995) 08 PAT CK 0041

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High Courts31 Aug 1995Dismissed

Nitya Nand Sinha Vs Khitism Chandra Ghosh

Patna High Court · (1995) 08 PAT CK 0040

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High Courts31 Aug 1995

Radha Kant Yadav Vs State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0038

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High Courts31 Aug 1995Allowed

Chhatu Paswan and Another Vs Salim Mian and Others

Patna High Court · (1995) 08 PAT CK 0012

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High Courts30 Aug 1995

Murari Lal Kejriwal Vs State of Bihar and Another

Patna High Court · (1995) 08 PAT CK 0007

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High Courts29 Aug 1995Allowed

Rekha Kumari Vs Oriental Insurance Co. Ltd.

Patna High Court · (1995) 08 PAT CK 0026

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High Courts28 Aug 1995Allowed

Manu Rai @ Shyamal Rai Vs State of Bihar and Another

Patna High Court · (1996) 1 PLJR 66

Bihar Children Act, 1982 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice Act, 1986 — Section 21, 22, 26, 32, 60(2)
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High Courts28 Aug 1995Dismissed

Gharbharan Chaudhary and Another Vs Zila Parishad and Others

Patna High Court · (1995) 08 PAT CK 0002

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High Courts25 Aug 1995Dismissed

Bharat Seva Samiti Vs The State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0037

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High Courts25 Aug 1995

Enamul Horo Vs Harbans Kaur

Patna High Court · (1995) 08 PAT CK 0032

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High Courts25 Aug 1995Dismissed

Syed Mohammad Wasif Akhtar and Others Vs State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0015

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High Courts24 Aug 1995Allowed

Smt. Vidyotma Devi Vs Arjun Prasad and Others

Patna High Court · (1995) 08 PAT CK 0034

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High Courts22 Aug 1995

Vishnu Sugar Mills Limited Vs The Union of India (UOI) and Others

Patna High Court · (1995) 08 PAT CK 0029

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High Courts22 Aug 1995Allowed

Kamal Kishore Sharan Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 737

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High Courts22 Aug 1995Dismissed

I.T.C. Limited Vs The State of Bihar and Others

Patna High Court · (1995) 08 PAT CK 0004

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High Courts19 Aug 1995

Smt. Shibani Dutta Vs Commissioner of Wealth Tax

Patna High Court · (1995) 08 PAT CK 0031

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High Courts19 Aug 1995

Smt. Shibani Dutta Vs Commissioner of Income Tax (No. 1)

Patna High Court · (1995) 08 PAT CK 0023

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