High Courts07 Aug 1995
Ambika Sharma Vs Sadre Alam and Another
Patna High Court · (1995) 08 PAT CK 0006
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 12 of 27
High Courts04 Aug 1995Allowed
Bali Ram Thakur Vs Bihar State Electricity Board and Another
Patna High Court · (1995) 2 PLJR 609
Bihar Pension Rules, 1950 — Rule 43
High Courts04 Aug 1995
Chiranjib Jha @ Jhallu Jha Vs The Union of India (UOI) and Others
Patna High Court · (1995) 2 PLJR 649
High Courts04 Aug 1995
The Tata Iron and Steel Company Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 37 : (1995) 43 BLJR 1187 : (1995) 2 PLJR 459
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6), 9Evidence Act, 1872 — Section 94
High Courts04 Aug 1995Allowed
Tata Iron and Steel Co. Ltd. Vs Union of India(UOI) and Others
Patna High Court · (1996) 44 BLJR 52 : (1998) 3 LLJ 986 : (1995) 2 PLJR 451
Payment of Bonus Act, 1965 — Section 2(13), 31APayment of Wages Act, 1936 — Section 1(6), 15, 15A, 17, 2
High Courts04 Aug 1995Dismissed
Barister Singh and Others Vs Lahori Sao and Others
Patna High Court · (1995) 08 PAT CK 0008
High Courts03 Aug 1995Dismissed
Abdul Mayeed and Others Vs The Sate of Bihar
Patna High Court · (1995) 2 PLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190, 190(1), 2Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 193, 228
High Courts03 Aug 1995
Dineshwar Mahto and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 2 BLJR 1203
High Courts03 Aug 1995Allowed
Ram Kumar Singh Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 222
Essential Commodities Act, 1955 — Section 2, 3, 6A, 7Forest Act, 1927 — Section 33Penal Code, 1860 (IPC) — Section 414
High Courts03 Aug 1995
Madan Mohan Singh Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 852
High Courts03 Aug 1995Dismissed
Smt. Santhama Verughees @ Verghese Vs State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0013
High Courts01 Aug 1995Dismissed
Managing Committee, Madarsa Islamia Falahul Muslemeen and Others Vs The State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0018
High Courts31 Jul 1995Allowed
Biren Lal Vs State of Bihar
Patna High Court · (1995) 2 BLJR 1126
Penal Code, 1860 (IPC) — Section 323, 377, 511
High Courts28 Jul 1995Allowed
Surendra Kumar Singh, Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1007 : (1996) 1 PLJR 454 : (1995) 2 PLJR 594
Constitution of India, 1950 — Article 14, 32
High Courts28 Jul 1995
Kamal Nayan Narsaria alias Kamal Narsaria, Etc. Etc. Vs State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0026
High Courts28 Jul 1995
Shambhu Nath Roy Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1042
Bihar State Universities Act, 1976 — Section 59, 60, 60(4)
High Courts28 Jul 1995Allowed
Shyam Nandan Prasad @ Shyam Nandan Vs Union of India (UOI) and Others
Patna High Court · (1995) 2 BLJR 1228
High Courts27 Jul 1995Dismissed
Bijay Ghosh alias Bijai Kumar Ghosh and Others Vs Syed Zeyauddin Ashraf
Patna High Court · (1995) 07 PAT CK 0045
High Courts27 Jul 1995Dismissed
Balram Prasad Agrawal Vs State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0023
High Courts27 Jul 1995Allowed
Syed Md. Abdus Samad Vs Bibi Anwari Khatoon and Others
Patna High Court · (1995) 07 PAT CK 0001