High Courts26 Jul 1995Dismissed
United India Insurance Co. Ltd. Vs D.P.S. Computers and Allied Products (Pvt.) Ltd. and Another
Patna High Court · (1995) 07 PAT CK 0034
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 13 of 27
High Courts26 Jul 1995Allowed
Ravindra Nath Singh Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1996) 2 PLJR 95
High Courts25 Jul 1995Dismissed
Rash Bihari Singh Vs Raj Mangal Singh and Others
Patna High Court · (1995) 07 PAT CK 0041
High Courts25 Jul 1995Allowed
Surya Nath Singh Vs Chairman and Managing Director, Bharat Bhari Udyog Nigam Limited and Others
Patna High Court · (1995) 07 PAT CK 0018
High Courts21 Jul 1995Dismissed
Dr. Satrughan Ram Vs State of Bihar and Another
Patna High Court · (1995) 07 PAT CK 0047
High Courts21 Jul 1995
Nil Madhab Das and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 JCR 461
Contempt of Courts Act, 1971 — Section 12, 2
High Courts20 Jul 1995Dismissed
Chandradeep Mandal and Another Vs The State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0037
High Courts20 Jul 1995Allowed
Braj Kishore Jaiswal Vs The State of Bihar
Patna High Court · (1995) 07 PAT CK 0005
High Courts19 Jul 1995Dismissed
Uma Kant Yati and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 559
Constitution of India, 1950 — Article 309
High Courts19 Jul 1995Dismissed
Chhotanagpur Delhi Body Builders (Pvt.) Ltd. Vs Union Bank of India and Others
Patna High Court · (1995) 2 BLJR 1247
Constitution of India, 1950 — Article 226
High Courts18 Jul 1995Dismissed
Krishna Chandra Mandal Vs Smt. Mandavi Devi and Another
Patna High Court · AIR 1996 Patna 159
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Constitution of India, 1950 — Article 141
High Courts18 Jul 1995Dismissed
Nand Kishore Singh and Others Vs State of Bihar
Patna High Court · (1995) 07 PAT CK 0014
High Courts18 Jul 1995Allowed
Steel Authority of India Ltd. Vs Raj Kumar and Bros. and Another
Patna High Court · (1995) 07 PAT CK 0009
High Courts18 Jul 1995Allowed
Mohammad Abuzar Vs Akbar Imam Saheb and Others
Patna High Court · (1995) 07 PAT CK 0002
High Courts17 Jul 1995Dismissed
Ranjit Prasad Shrivastava and four Ors. Vs The State of Bihar and Others
Patna High Court · (1995) 07 PAT CK 0040
High Courts17 Jul 1995
Jailal Choudhary ''Matwala'' Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 553
High Courts14 Jul 1995Allowed
Indu Singh Vs Dr. Ranjeet Singh
Patna High Court · (1995) 07 PAT CK 0004
High Courts13 Jul 1995Allowed
Abdul Matin and Another Vs Shamshul Hoda and Others
Patna High Court · (1995) 07 PAT CK 0043
High Courts13 Jul 1995
Magadh Stock Exchange Association Vs Union of India (UOI) and Others
Patna High Court · (1995) 07 PAT CK 0032
High Courts13 Jul 1995
Shiva Jatan Thakur Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 288