High Courts12 Jan 1995Allowed
Govind Prasad Sinha Vs State of Bihar and Another
Patna High Court · (1995) 01 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 27 of 27
High Courts11 Jan 1995Dismissed
Arbind Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0009
High Courts11 Jan 1995Dismissed
Manik Ved Sen and Another Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0004
High Courts09 Jan 1995Dismissed
Bhawanipur Fishermen''s Co-operative Society and Another Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0037
High Courts09 Jan 1995Dismissed
Shambhu Prasad Roy Vs State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0035
High Courts06 Jan 1995Dismissed
Bindi Pasi Vs The State of Bihar
Patna High Court · (1995) 01 PAT CK 0005
High Courts03 Jan 1995Allowed
Satnarain Prasad Vs The State of Bihar and Others
Patna High Court · (1995) 01 PAT CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 144, 188, 482
High Courts03 Jan 1995Dismissed
Bihar State Road Transport Corporation and 2 Ors. Vs Raghubansh Singh
Patna High Court · (1995) 01 PAT CK 0008
High Courts02 Jan 1995Allowed
Raj Kumar Mishra Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 421
Penal Code, 1860 (IPC) — Section 413, 414
High Courts01 Jan 1995
Smt. Shyama Roy and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1230
Bihar State Universities Act, 1976 — Section 10(14)