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Patna High Court judgments, 1995

530 judgments · page 26 of 27

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High Courts23 Jan 1995Allowed

Mithila Motors (P) Ltd. Vs State of Bihar and Others

Patna High Court · (1995) 1 BLJR 426

Bihar Finance Act, 1981 — Section 16(9), 25(3)
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High Courts23 Jan 1995

Ambuj Kumar Shaw and Others Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0003

Bihar and Orissa Excise Act, 1915 — Section 92
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High Courts20 Jan 1995Allowed

Ashok Poddar and Others Vs The State of Bihar

Patna High Court · (1995) 43 BLJR 774 : (1997) 1 DMC 105 : (1995) 1 PLJR 559

Penal Code, 1860 (IPC) — Section 304B
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High Courts20 Jan 1995Allowed

Choubey Trader Vs State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1333 : (1995) 2 PLJR 113

Bihar Finance Act, 1981 — Section 20(1)(b)Bihar Sales Tax Second Ordinance, 1979 — Section 19(1)(b)
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High Courts20 Jan 1995Dismissed

D.P. Lal and Another Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0014

Bihar Intermediate Education Council Ordinance, 1992 — Section 15, 15(12), 39, 39(1), 39(2)Bihar Intermediate Education Council Rules — Rule 4
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High Courts18 Jan 1995Dismissed

Manoj Kumar Sah Vs Bihar State Road Transport Corporation and Others

Patna High Court · (1995) 01 PAT CK 0039

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High Courts18 Jan 1995Allowed

Munder Sinha Vs State of Bihar and Others

Patna High Court · (1995) 2 PLJR 367

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High Courts18 Jan 1995Allowed

Deonarain Roy Vs State of Bihar and Others

Patna High Court · AIR 1996 Patna 145

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
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High Courts18 Jan 1995

Amareshwar Singh and Another Vs Bihar State Housing Board and Others

Patna High Court · (1995) 1 BLJR 445

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High Courts18 Jan 1995Dismissed

Rajmani Harijan and Another Vs Bihar Public Service Commission and Others

Patna High Court · (1995) 01 PAT CK 0021

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High Courts18 Jan 1995Allowed

Arun Kumar Jain Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0006

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High Courts17 Jan 1995Dismissed

Smt. Dulhin Basmatia alias Basamato Devi Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0007

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High Courts16 Jan 1995Allowed

Sharmila Kumari Vs The Bihar Public Service Commission and Others

Patna High Court · (1995) 01 PAT CK 0019

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High Courts16 Jan 1995Allowed

Manoj Kumar Pandey and Others Vs The State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0018

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High Courts16 Jan 1995Dismissed

Saurabh Tak Vs Nifft and Others

Patna High Court · (1995) 1 BLJR 290

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High Courts13 Jan 1995Dismissed

Ramnath Ram and Others Vs The State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0042

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High Courts13 Jan 1995Allowed

Badarpur Thermal Power Station and Another Vs Central Government Industrial Tribunal II and Others

Patna High Court · (1995) 01 PAT CK 0030

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High Courts13 Jan 1995Dismissed

Manoj Kumar Thakur Vs Shibani Devi

Patna High Court · (1995) 01 PAT CK 0028

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High Courts12 Jan 1995

Commissioner of Income Tax Vs Baidyanath Prasad Agrawal

Patna High Court · (1995) 01 PAT CK 0025

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High Courts12 Jan 1995Dismissed

Laldeep Bhagat Vs State of Bihar

Patna High Court · (1995) 01 PAT CK 0020

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