High Courts15 Feb 1995Allowed
Abdul Aziz Ashraf Vs The State of Bihar
Patna High Court · (1995) 02 PAT CK 0009
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 24 of 27
High Courts15 Feb 1995Allowed
Nanuman Kahar Vs State of Bihar
Patna High Court · (1995) 2 BLJR 749
Penal Code, 1860 (IPC) — Section 380, 457
High Courts14 Feb 1995Dismissed
Mostt. Ratna and Others Vs Smt. Narayani Devi and Others
Patna High Court · (1995) 02 PAT CK 0038
High Courts14 Feb 1995Allowed
Mangru Singh Vs State of Bihar
Patna High Court · (1995) 1 BLJR 611
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts14 Feb 1995Allowed
Arun Kumar Jha Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 672
Bihar Pension Rules, 1950 — Rule 43Bihar Service Code, 1952 — Rule 97
High Courts10 Feb 1995Allowed
Bokaro Steel Workers Union and Another Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0046
High Courts10 Feb 1995Dismissed
Laxami Narayan Rice Mills and Another Vs The State Bank of India, Deoghar
Patna High Court · AIR 1996 Patna 70
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 4
High Courts10 Feb 1995Allowed
Maliram Parsurampuria and Others Vs The State of Bihar
Patna High Court · AIR 1996 Patna 148
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9Land Acquisition Act, 1894 — Section 18
High Courts10 Feb 1995
Koshi Refinery Vs Union of India (UOI) and Others
Patna High Court · (1995) 02 PAT CK 0011
High Courts10 Feb 1995
Sheela Sinha Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0002
Constitution of India, 1950 — Article 215
High Courts09 Feb 1995Dismissed
Somra Oraon Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0042
High Courts09 Feb 1995Allowed
Sheo Chand Prasad Gupta Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 292
High Courts09 Feb 1995Allowed
Bihar Rajya Adhivekta Sangh and Another Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 880
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 1, 10(1), 10(2), 15, 16Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958 — Rule 3
High Courts08 Feb 1995Allowed
Md. Daud Hassan Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0048
High Courts08 Feb 1995
Jai Shankar Prasad Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 375
High Courts08 Feb 1995Dismissed
Madan Dhibar Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 307
High Courts07 Feb 1995Allowed
Vijay Choudhary Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0045
High Courts07 Feb 1995Dismissed
Yugal Kishore Choudhary Vs State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0021
High Courts07 Feb 1995
Smt. Mridula Chandra Vs The State of Bihar and Others
Patna High Court · (1995) 02 PAT CK 0004
High Courts06 Feb 1995Allowed
Archi Nawal Kishore Kujar Vs State of Bihar
Patna High Court · (1995) 02 PAT CK 0031