High Courts09 Mar 1995Dismissed
Sisir Kumar Haldar Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 916
Bihar State Housing Board Act, 1982 — Section 62, 92
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 22 of 27
High Courts09 Mar 1995Dismissed
Prakash Kumar Jha and Others Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0027
High Courts08 Mar 1995Allowed
Hindustan Steel Works Construction Ltd. Vs Raj Kumar and Brothers
Patna High Court · (1995) 2 BLJR 734
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Mar 1995Dismissed
Rameshwar Oraon Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0031
High Courts08 Mar 1995
Vivek Bhargava and Others Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0007
High Courts07 Mar 1995Allowed
Dr. Ramesh Chandra Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0046
High Courts07 Mar 1995Allowed
Ramsakal Mistry and Another Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 848
High Courts06 Mar 1995Allowed
Shakti Shankar Verma Vs The Chairman, Housing Board and Others
Patna High Court · (1995) 03 PAT CK 0016
High Courts06 Mar 1995Dismissed
Jagada Nand Jha Vs Mr. Laloo Prasad Yadav and Others
Patna High Court · (1995) 2 PLJR 114
Constitution of India, 1950 — Article 171, 171(5), 226, 227, 361(4)
High Courts04 Mar 1995Allowed
Phool Chandra Ram and Others Vs Bihar State Housing Board and Others
Patna High Court · (1995) 03 PAT CK 0039
High Courts02 Mar 1995Dismissed
Krishna Kumar Agrawal and Others Vs Jai Kumar Jain and Others
Patna High Court · (1995) 2 BLJR 1152 : (1995) 2 PLJR 56
Civil Procedure Code, 1908 (CPC) — Section 100, 99Criminal Procedure Code, 1973 (CrPC) — Section 464, 465Evidence Act, 1872 — Section 167
High Courts02 Mar 1995
Bihar Chamber of Commerce and etc. Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0033
High Courts02 Mar 1995Allowed
Mecon Employees Union and Others Vs Election Commission of India and Others
Patna High Court · (1995) 03 PAT CK 0030
High Courts02 Mar 1995Allowed
Sadanand Singh and Others Vs State of Bihar
Patna High Court · (1995) 1 BLJR 706
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395, 412
High Courts02 Mar 1995Dismissed
Shyam Sunder Singh Dhiraj Vs Union of India (UOI) and Others
Patna High Court · (1995) 03 PAT CK 0002
High Courts01 Mar 1995
Nandji Upadhaya Vs Bihar State Mineral Development Corporation Ltd. and Others
Patna High Court · (1995) 1 BLJR 650
High Courts01 Mar 1995Dismissed
Sheo Nandan Prasad, Executive Magistrate Cum Dist. Panchayat Raj Officer Vs State Bihar and Others
Patna High Court · (1995) 1 BLJR 656
High Courts28 Feb 1995Dismissed
State Bank of India Vs Union of India (UOI) and Others
Patna High Court · (1995) 02 PAT CK 0025
High Courts24 Feb 1995
Pawan Kumar, Sr. Advocate and Others Vs Union of India and Others
Patna High Court · (2005) 3 PLJR 321
Representation of the People Act, 1951 — Section 160, 166
High Courts24 Feb 1995Allowed
Sahbajpur Sahkari Sinchai Sahyog Samittee Vs The State of Bihar and Another
Patna High Court · (1995) 02 PAT CK 0029