High Courts06 Apr 1995
Subhash Chandra Sinku Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 20 of 27
High Courts04 Apr 1995
Dr. Arun Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0047
High Courts04 Apr 1995Allowed
Kameshwar Singh Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1995) 04 PAT CK 0027
High Courts04 Apr 1995
Steel Authority of India Ltd. Vs K.B. Sarkar and Others
Patna High Court · (1995) 1 BLJR 556
High Courts03 Apr 1995Allowed
Moin @ Moinuddin Mian Vs Amna Khatoon
Patna High Court · (1996) 1 DMC 494
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)
High Courts03 Apr 1995Allowed
Md. Khaliquz Zaman Vs Shri H.C. Joshi
Patna High Court · (1995) 04 PAT CK 0008
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 2, 23, 24, 24(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts03 Apr 1995Dismissed
Baleshwar Paswan Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0007
Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437, 438, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 223, 302
High Courts31 Mar 1995Dismissed
Akhilanand Pandey and Others Vs Ranchi University and Others
Patna High Court · (1995) 1 BLJR 678
Constitution of India, 1950 — Article 14, 16, 226, 227, 320
High Courts31 Mar 1995Dismissed
In Re: Late Rajo Singh Ramautar Singh alias Ganesh Shankar
Patna High Court · (1995) 03 PAT CK 0034
High Courts31 Mar 1995Allowed
Ram Sagar Sinha Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1262 : (1995) 2 PLJR 6
Constitution of India, 1950 — Article 226, 227
High Courts31 Mar 1995
Vishwa Buddha Parishad, International Meditation Centre and Another Vs The Union of India (UOI) and Others
Patna High Court · (1996) 2 PLJR 352
High Courts31 Mar 1995Dismissed
Prabhakar Chandra Jha Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0010
High Courts31 Mar 1995
Bharat Coking Coal Ltd. and Another Vs Coal Mines Area Development Authority and Others Tata Iron and Steel Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0008
High Courts30 Mar 1995Allowed
Kashi Singh and Others Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0048
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1973 — Section 4Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 11, 15, 4, 5
High Courts30 Mar 1995Dismissed
Arbind Kumar Singh @ Arvind Singh and Others Vs State of Biahr
Patna High Court · (1995) 03 PAT CK 0019
High Courts29 Mar 1995Allowed
Vishnu Sugar Mills Ltd. Vs Chandrika Prasad
Patna High Court · (1995) 03 PAT CK 0049
High Courts29 Mar 1995Allowed
Pyrites, Phosphates and Chemicals Ltd. Vs The Bihar Electricity, Board and Others
Patna High Court · (1995) 03 PAT CK 0038
High Courts29 Mar 1995
Smt. Sudha Devi and Another Vs Smt. Shanti Devi
Patna High Court · (1995) 03 PAT CK 0015
High Courts29 Mar 1995Dismissed
Dharmpal Sharma Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 195, 196, 196Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 161, 182, 211, 297, 302