High Courts19 Apr 1995
EQUIPMENT SERVICE CENTRE AND OTHERS Vs UNION OF INDIA AND OTHERS
Patna High Court · (1995) 04 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 19 of 27
High Courts19 Apr 1995Dismissed
Premi Printing Press Vs The Patna Industrial Area Development Authority and Another
Patna High Court · AIR 1996 Patna 55 : (1995) 1 PLJR 755
Bihar Industrial Area Development Authority Act, 1974 — Section 6(2)Constitution of India, 1950 — Article 226
High Courts19 Apr 1995
Equipment Service Centre and Others Vs Union of India (UOI) and Others
Patna High Court · (1995) 04 PAT CK 0025
High Courts19 Apr 1995Dismissed
Santosh Prasad and Others Vs State of Bihar
Patna High Court · (1995) 04 PAT CK 0024
High Courts18 Apr 1995
Bhagwati Hosiery Mill Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1332 : (1995) 2 PLJR 18
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16
High Courts18 Apr 1995
New India Assurance Co. Ltd. Vs Chand Rani and Others
Patna High Court · (1996) ACJ 911
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts17 Apr 1995Dismissed
Lakshmi Narayan and Ratan Kumar Vs The State of Bihar and Sri. Ram Ekbal Singh
Patna High Court · (1995) 04 PAT CK 0046
High Courts15 Apr 1995Allowed
Moti Koeri and Another Vs Mangaru Koeri @ Mangru Mahto and Others
Patna High Court · (1995) 04 PAT CK 0015
High Courts13 Apr 1995Dismissed
Sita Ram Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1239 : (1996) 1 PLJR 334
High Courts12 Apr 1995
Sachidanand Prasad and Another Vs State of Bihar Ors.
Patna High Court · (1996) 2 PLJR 85
High Courts10 Apr 1995Dismissed
Mohammad Shafique Ahmed Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0048
High Courts10 Apr 1995
Raju Ram Vs The State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0040
High Courts10 Apr 1995
Duryodhan Prasad Singh Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1316 : (1995) 2 PLJR 27
High Courts10 Apr 1995Allowed
Keshar Choudhary Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 523
Bihar Finance Service Rules, 1953 — Rule 18, 96
High Courts07 Apr 1995
Ranchi Club Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (1995) 214 ITR 644 : (1995) 214 ITR 643
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148
High Courts07 Apr 1995Allowed
S. Poddar @ Satya Narain Poddar Vs The State of Bihar and Another
Patna High Court · (1995) 04 PAT CK 0001
High Courts06 Apr 1995Allowed
Principal, Carmel Convent School Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 458
Bihar Municipal Act, 1922 — Section 84(3)
High Courts06 Apr 1995Allowed
Bijoy Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0032
High Courts06 Apr 1995Dismissed
Bhaskar Ganguly @ Vaskar Ganguly and Another Vs Sujit Kumar Gupta
Patna High Court · (1995) 04 PAT CK 0022
High Courts06 Apr 1995
Ashoka and Company Vs State of Bihar and Others
Patna High Court · (1995) 04 PAT CK 0004