High Courts15 May 1995Dismissed
Union of India and Another Vs Ranchi Municipal Corporation and Others
Patna High Court · (1995) 05 PAT CK 0031
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 17 of 27
High Courts15 May 1995
Abadh Singh Vs Bihar State Co-operative Marketing Union Limited and Others
Patna High Court · (1995) 05 PAT CK 0018
High Courts15 May 1995Allowed
Moti Koeri and Another Vs Mangaru Koeri @ Mangru Mahto and Others
Patna High Court · (1995) 05 PAT CK 0011
High Courts15 May 1995
Ramjanam Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0006
High Courts15 May 1995Dismissed
Sunil Kumar Vs The Rajendra Agriculture University and Others
Patna High Court · (1995) 05 PAT CK 0001
High Courts12 May 1995Dismissed
Nathuni Mian and Others Vs Amir Hussain and Others
Patna High Court · (1995) 05 PAT CK 0037
High Courts12 May 1995
Surendra Singh and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1132 : (1995) 2 PLJR 122
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts12 May 1995Allowed
Maya Saha and Others Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 799 : (1995) 2 PLJR 547
High Courts12 May 1995
Chandra Shekhar Rai and Others Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0009
High Courts09 May 1995Allowed
Shri Dudh Nath Upadhyay (in 3391), Sheo Shankar Rai and Another (in 10793), Bharat Prasad Singh (in 7008) Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0034
Constitution of India, 1950 — Article 14, 16(1), 39(d)
High Courts09 May 1995
Hiralal Agarwal Vs Most. Sumitra Devi
Patna High Court · (1995) 2 BLJR 740
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)
High Courts09 May 1995
United Bank of India Vs Drolia Mineral Industries and Another
Patna High Court · (1995) 2 BLJR 737
High Courts09 May 1995
Mohd. Sami Vs State of Bihar
Patna High Court · (1995) 1 BLJR 700
Criminal Procedure Code, 1973 (CrPC) — Section 173, 182, 195, 211, 340Penal Code, 1860 (IPC) — Section 147, 182, 211, 435
High Courts09 May 1995Dismissed
Vivekanand Kumar Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0004
High Courts05 May 1995Allowed
Nikhil Krishna Aikat Vs The State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0039
High Courts04 May 1995
S.M. Mazhar and Others Vs State of Bihar
Patna High Court · (1995) 05 PAT CK 0027
High Courts04 May 1995Allowed
Shri. Jagannath Prasad Verma Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 686
Constitution of India, 1950 — Article 311(2)
High Courts02 May 1995Allowed
Devendra Prasad Nayak Vs State of Bihar and Others
Patna High Court · (1995) 05 PAT CK 0036
High Courts02 May 1995Allowed
Sanjay Kumar Singh and Another Vs The Patna Regional Development Authority and Others
Patna High Court · (1995) 2 BLJR 1324 : (1995) 2 PLJR 1
Bihar Regional Development Authorities Act, 1981 — Section 85(4)
High Courts01 May 1995
Kumud Kumari Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 215
Constitution of India, 1950 — Article 14, 16Nationalisation Act, 1981 — Section 15, 16, 3(3)