High Courts29 Mar 1995Allowed
Pyrites, Phosphates and Chemicals Ltd. Vs Bihar Electricity Board and Others
Patna High Court · AIR 1996 Patna 1 : (1995) 2 PLJR 10
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 23, 24
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 21 of 27
High Courts28 Mar 1995Dismissed
Hotel Brosen and Another Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0036
High Courts28 Mar 1995Allowed
Dhrub Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0018
High Courts28 Mar 1995Allowed
Satyendra Kumar Ghosh Vs State Bank of India and Others
Patna High Court · (1995) 03 PAT CK 0005
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 32(4), 49
High Courts28 Mar 1995
Rajya Khadya Karmchari Sangh and Others Vs Bihar State Food and Civil Supplies Corporation Limited and Others
Patna High Court · (1995) 03 PAT CK 0003
High Courts24 Mar 1995Dismissed
Badre Alam Badar and Another Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0050
Constitution of India, 1950 — Article 226Patna Municipal Corporation Act, 1951 — Section 15, 544
High Courts24 Mar 1995
Hari Krishana Prasad Keshari and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 604
Chotanagpur Tenancy Act, 1908 — Section 71A
High Courts23 Mar 1995
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 661
High Courts23 Mar 1995Dismissed
Dharmpal Sharma Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0032
High Courts23 Mar 1995Allowed
Md. Shamsul Haque Shamsi Vs The State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0014
High Courts23 Mar 1995Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 03 PAT CK 0006
High Courts22 Mar 1995Allowed
Sushil Kumar Gupta Vs State of Bihar and Another
Patna High Court · AIR 1995 Patna 127 : (1995) 1 PLJR 690
Notaries Act, 1952 — Section 10, 5(2)Notaries Rules, 1956 — Rule 13
High Courts22 Mar 1995
Ranchi Refractories Vs Bihar State Financial Corporation and Others
Patna High Court · (1995) 1 BLJR 632
Bihar State Financial Corporations Act, 1951 — Section 29, 30
High Courts22 Mar 1995Dismissed
Daroga Yadav @ Daroga Ahir Keshari Yadav @ Keshari Yadav Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 91
Evidence Act, 1872 — Section 50
High Courts20 Mar 1995Allowed
Jag Mohan Lall Vs State of Bihar and Others
Patna High Court · (1995) 03 PAT CK 0045
High Courts15 Mar 1995Dismissed
Subodh Rai Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1382
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts14 Mar 1995
Uma Kant Jha and Others Vs Shital Thakur and Others
Patna High Court · (1995) 1 BLJR 641 : (1995) 1 PLJR 670
Civil Procedure Code, 1908 (CPC) — Section 115, 2, 96, 97
High Courts13 Mar 1995Dismissed
Saharsa Zila Khadi Gramodyog Sangh and Another Vs Union of India (UOI) and Others
Patna High Court · (1995) 03 PAT CK 0028
High Courts10 Mar 1995Dismissed
Fulo Devi and Others Vs State of Bihar
Patna High Court · (1995) 03 PAT CK 0037
High Courts10 Mar 1995Dismissed
Radhe Shyam Pathak Vs Municipal Commissioner of Dhanbad Municipality and Others
Patna High Court · (1995) 03 PAT CK 0023