COURT ARCHIVE

Patna High Court judgments, 1995

530 judgments · page 25 of 27

High Courts04 Feb 1995Allowed

Mrs. Deepa Bariar Vs The Government of Bihar and Others

Patna High Court · (1996) 1 PLJR 207

Bihar Gazetted Officers Adhoc Appointment Regulation Act, 1987 — Section 2(9), 4Constitution of India, 1950 — Article 14, 16, 39

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High Courts03 Feb 1995Dismissed

Bimlesh Chandra Ojha and Others Vs State of Bihar and Others

Patna High Court · (1995) 02 PAT CK 0044

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High Courts03 Feb 1995Allowed

Mahendra Prasad Singh Vs State of Bihar and Others

Patna High Court · (1995) 02 PAT CK 0035

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High Courts03 Feb 1995Allowed

Manoj Kumar Saraf, Thakur Sachchidanand Singh, Birla Investment Services, Vijay Kumar Singh and Keshar Deo Dalmia Vs Magadh Stock Exchange Association and Others and Union of India (UOI) and Others

Patna High Court · (1995) 02 PAT CK 0028

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High Courts02 Feb 1995

Commissioner of Income Tax Vs Chandmal Rajgarhia

Patna High Court · (1995) 02 PAT CK 0016

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High Courts02 Feb 1995Dismissed

New India Sugar Mills Ltd. and Vs State of Bihar and Others

Patna High Court · AIR 1996 Patna 94 : (1995) 43 BLJR 861

Constitution of India, 1950 — Article 166, 226, 254, 301Industries (Development and Regulation) Act, 1951 — Section 18G

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High Courts01 Feb 1995

Sheo Dayal singh and Others Vs State of Bihar and Others State of Bihar and Others Vs Mahboob Alam

Patna High Court · (1995) 02 PAT CK 0040

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High Courts01 Feb 1995Allowed

Mohammad Khalid Vs Nasima Khatoon

Patna High Court · (1995) 1 BLJR 675 : (1996) 2 RCR(Criminal) 302

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts31 Jan 1995Allowed

Prayag Gope Vs Mrs. Etnal Smart and Others

Patna High Court · (1995) 01 PAT CK 0023

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High Courts31 Jan 1995Dismissed

Vishwanath Sahani Vs The State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0013

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High Courts31 Jan 1995Allowed

Ram Sakal Rai Vs The State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0010

Bihar Control of Crimes Act, 1981 — Section 12Constitution of India, 1950 — Article 226, 227

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High Courts30 Jan 1995Dismissed

Ashok Srivastava and Others Vs The State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0016

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High Courts27 Jan 1995Allowed

Ram Nandan Prasad Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0017

Constitution of India, 1950 — Article 311(2)

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High Courts25 Jan 1995Dismissed

Dr. Taj Singh Lakshmana and Bihar Industries Association Vs State of Bihar and Others Uttar Bihar Udyamee Sangh Vs Bihar State Financial Corporation and Others

Patna High Court · (1995) 01 PAT CK 0029

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High Courts25 Jan 1995Dismissed

Birendra Singh Vs Dasrath Kumar Singh and Others

Patna High Court · (1995) 01 PAT CK 0022

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High Courts24 Jan 1995Allowed

Mohammad Ibne Azam Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 651

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High Courts24 Jan 1995

Brijnandan Singh Vs State of Bihar and Others

Patna High Court · (1995) 1 BLJR 391

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High Courts24 Jan 1995Dismissed

Ram Sewak Singh Vs State of Bihar and Others

Patna High Court · (1995) 01 PAT CK 0012

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High Courts23 Jan 1995

Chiranjib Mishra Vs The Bihar Sanskrit Shiksha Board and Others

Patna High Court · (1995) 01 PAT CK 0043

Bihar Sanskrit Shiksha Education Board Act, 1981 — Section 24

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High Courts23 Jan 1995

Shiv Chandra Pandey and Others Vs State of Bihar and Others

Patna High Court · (1995) 2 BLJR 1267 : (1995) 2 PLJR 127

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 30, 30(1)(a)

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