High Courts18 Aug 1995
Dinesh Prasad and Others Vs Amod Kumar Verma and Others
Patna High Court · (1995) 08 PAT CK 0035
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 11 of 27
High Courts18 Aug 1995Allowed
Rakesh Kumar Vs The State of Bihar and others
Patna High Court · (1995) 08 PAT CK 0011
High Courts18 Aug 1995Dismissed
Smt. Manju Roy and Others Vs Hira Mahto
Patna High Court · (1996) 1 PLJR 464
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1)Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts18 Aug 1995Allowed
Rakesh Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 08 PAT CK 0001
Bihar Finance Act, 1981 — Section 46(4), 9Bihar Finance Act, 1984 — Section 10(2)
High Courts16 Aug 1995Allowed
Hem Chandra Malkani and Another Vs Ranchi University and Others and State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1369 : (1995) 2 PLJR 567
Bihar College Service Commission Act, 1976 — Section 11(2)Bihar State Universities Act, 1976 — Section 35(2), 57A
High Courts16 Aug 1995
Daso Kewat Vs State of Bihar and Others Janardan Prasad Yadav Vs District Collector and Others
Patna High Court · (1995) 08 PAT CK 0042
High Courts14 Aug 1995Dismissed
Shashi Bhushan Prasad Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 469
High Courts14 Aug 1995Allowed
Rastriya Pariyojana Nigam Vs State of Bihar and Others
Patna High Court · (1995) 2 PLJR 554
Regional Development Authority Act — Section 3
High Courts14 Aug 1995Dismissed
Girdhari alias Chidu Mahto and Others Vs Lalman Mahto and Others
Patna High Court · (1995) 08 PAT CK 0009
High Courts11 Aug 1995Allowed
Bibi Riajan Khatoon and Others Vs Sadrul Alam and Others
Patna High Court · (1995) 08 PAT CK 0025
High Courts11 Aug 1995Dismissed
Mohd. Alauddin Vs Bibi Jaibunnissa and Others
Patna High Court · (1995) 2 BLJR 1156
Limitation Act, 1963 — Section 5
High Courts11 Aug 1995Allowed
Palakdhari Singh and Others Vs The Union of India (UOI) and Others
Patna High Court · (1995) 2 PLJR 713
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 1995Dismissed
Manju Kumari Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 740 : (1996) 1 PLJR 363
High Courts09 Aug 1995Allowed
Kamleshwar Prasad Choudhary Vs Bihar State Board of Religious Trust and Others
Patna High Court · (1995) 08 PAT CK 0046
High Courts09 Aug 1995Allowed
Rajendra Prasad Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 1198 : (1995) 2 PLJR 706
High Courts09 Aug 1995
Commissioner of Income Tax Vs Smt. Sandhya Rani Dutta
Patna High Court · (1995) 08 PAT CK 0019
High Courts08 Aug 1995
Dr. Dhirendra Bahadur Chand (Since deceased) through his legal representatives (a) Smt. Sneh Prabha Srivastava and (b) Gyandra Bahadur Chand Vs The Chancellor of Universities and Others
Patna High Court · (1995) 08 PAT CK 0039
High Courts08 Aug 1995Dismissed
Shyamlal Ojha Vs Union of India (UOI) and Others
Patna High Court · (1995) 2 BLJR 979
High Courts08 Aug 1995Allowed
Mohd. Nayeem Vs Noor Alam Khan
Patna High Court · (1995) 2 BLJR 978
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts08 Aug 1995Allowed
Bhagirath Rai Vs Union of India (UOI) and Others
Patna High Court · (1995) 08 PAT CK 0003