High Courts21 Sept 1995Dismissed

Kalika Prasad Roy Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 869

Bihar Agricultural Produce Markets Act, 1960 — Section 1(3), 10, 17, 18, 20Bihar Agricultural Produce Markets Rules, 1975 — Rule 6Bihar and Orissa General Clauses Act, 1917 — Section 4(3)