High Courts24 Nov 1995
Mahadeo Lal Agarwala Vs State of Bihar and Another
Patna High Court · (1995) 11 PAT CK 0022
COURT ARCHIVE
Patna High Court judgments, 1995
530 judgments · page 5 of 27
High Courts24 Nov 1995Dismissed
Satish Chandra Lal Vs The State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0002
High Courts22 Nov 1995
Surendra Nath Pandey and Others Vs State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0041
High Courts22 Nov 1995Dismissed
Mudia @ Hamida Khatoon and others Vs The Bihar State Sunni Wakf Board
Patna High Court · (1991) 1 PLJR 315
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Nov 1995Allowed
Jaykishor Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0004
High Courts21 Nov 1995
Sunit Banerjee and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1995) 11 PAT CK 0037
High Courts21 Nov 1995Dismissed
Ravindra Ram Vs The State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0036
High Courts21 Nov 1995Dismissed
Maheshwar Labh Vs State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0027
High Courts20 Nov 1995Dismissed
New India Assurance Company Ltd. Vs Manju Devi and Another
Patna High Court · (1995) 11 PAT CK 0039
High Courts18 Nov 1995Allowed
Shashi Bhushan Sahai and Others Vs The State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0010
High Courts17 Nov 1995
Deepa Dutta @ Smt. Deepa Ghosh Vs Pradeep Ghosh
Patna High Court · (1995) 11 PAT CK 0008
High Courts15 Nov 1995Dismissed
Chandra Mohan Jha and Another Vs Awadh Kishore Sharma and Others
Patna High Court · (1995) 11 PAT CK 0047
High Courts15 Nov 1995
Awadhesh Kumar Vs State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0028
High Courts15 Nov 1995
Mohan Lal Mahto Vs Jugal Kishore Mahto and Others
Patna High Court · (1995) 11 PAT CK 0026
High Courts15 Nov 1995Dismissed
Badri Singh and Audhesh Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 900 : (1995) 2 PLJR 885
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 12, 2, 3
High Courts14 Nov 1995Allowed
Shree Gauri Shankar Rice and Oil Mills Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 203
Bihar Agricultural Produce Markets Act, 1960 — Section 27A
High Courts14 Nov 1995
Sharda Nandan Sharma and Others Vs State of Bihar and Others
Patna High Court · (1995) 11 PAT CK 0007
High Courts13 Nov 1995
RANCHI CLUB LTD. Vs COMMISSIONER OF INCOME TAX and Others
Patna High Court · (1995) 11 PAT CK 0044
High Courts13 Nov 1995Allowed
I.S.M. Teachers Association and Others Vs I.S.M. and Others
Patna High Court · (1995) 11 PAT CK 0038
High Courts13 Nov 1995
Ranchi Club Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (1995) 11 PAT CK 0023