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Patna High Court judgments, 1995

530 judgments · page 2 of 27

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High Courts20 Dec 1995Allowed

Sheo Nandan Lal and Others Vs Jai Ram Lal and Others

Patna High Court · (1995) 12 PAT CK 0037

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High Courts20 Dec 1995Allowed

Raghunath Ram Vs Sahodra Devi

Patna High Court · (1995) 12 PAT CK 0032

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High Courts20 Dec 1995Dismissed

Project Officer, Sounda D. Colliery of Central Coal Fields Ltd. and Another Vs Presiding Officer, Labour Court and Another

Patna High Court · (1995) 12 PAT CK 0016

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High Courts20 Dec 1995Dismissed

Sawna Lakra Vs Duti Pahan and Others

Patna High Court · (1995) 12 PAT CK 0014

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High Courts20 Dec 1995Dismissed

Baldeo Yadav Vs The State of Bihar and Others

Patna High Court · (1995) 12 PAT CK 0011

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High Courts20 Dec 1995Dismissed

Pratap Singh and Others Vs Damodar Valley Corporation and Others

Patna High Court · (1995) 12 PAT CK 0010

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High Courts18 Dec 1995Allowed

Muneshwari Devi @ Muneshwar Devi Vs Fatima Begum and Another

Patna High Court · (1996) 1 BLJR 708

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
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High Courts18 Dec 1995

Abdul Sattar Vs Md. Rafey alias Chhedi Mian Sri Ratan Lal Rai Vs Sri Sheo Kumar Kamalia

Patna High Court · (1995) 12 PAT CK 0023

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High Courts18 Dec 1995Dismissed

No. IC 2789 OP Col. Ranjit kumar Sarmah Vs Union of India (UOI) and Others

Patna High Court · (1995) 12 PAT CK 0018

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High Courts18 Dec 1995

Dr. Vidyapati Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1995) 12 PAT CK 0012

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High Courts18 Dec 1995Allowed

Syed Abdullah Bukhari Vs The State of Bihar and Another

Patna High Court · (1996) 2 PLJR 115

Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 500
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High Courts15 Dec 1995Allowed

Dani Jha Vs Bishwanath Thakur alias Bachol Thakur and Others

Patna High Court · (1995) 12 PAT CK 0057

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High Courts15 Dec 1995

Rajpal Prasad Vs Damodar Valley Corporation and Others

Patna High Court · (1996) 1 BLJR 711

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
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High Courts15 Dec 1995Dismissed

Alcast Engineering Pvt. Ltd. Vs Bihar State Electricity Board and Others

Patna High Court · (1996) 1 BLJR 304

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High Courts15 Dec 1995Dismissed

Mehrunisha and 3 Ors. Vs Trilok Singh and 6 Ors.

Patna High Court · (1995) 12 PAT CK 0025

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High Courts15 Dec 1995

Awadhes Kumar Vs The State of Bihar and Others

Patna High Court · (1995) 12 PAT CK 0013

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High Courts15 Dec 1995Allowed

Dhanesh Sahay Vs The State of Bihar and Others

Patna High Court · (1996) 1 PLJR 302

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High Courts14 Dec 1995

Uday Kant Jha and Others Vs State of Bihar and Others

Patna High Court · (1996) 1 BLJR 16

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High Courts14 Dec 1995Dismissed

Dwarika Prasad Saboo Vs Mathura Prasad Sahu

Patna High Court · (1995) 12 PAT CK 0017

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High Courts13 Dec 1995Dismissed

Shri Dinesh Nandan Sahay Vs Ram Kripal Singh, Nawal Kishore Singh and Patna Regional Development Authority

Patna High Court · (1995) 12 PAT CK 0066

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