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Patna High Court judgments, 1926

215 judgments · page 9 of 11

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High Courts30 Apr 1926

Midnapore Zamindari Co. Ltd. Vs Muktakeshi Patrani

Patna High Court · AIR 1926 Patna 340

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High Courts30 Apr 1926

Midnapore Zamindari Co. Ltd. Vs Kuktakeshi Patrani

Patna High Court · 96 Ind. Cas. 188

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High Courts28 Apr 1926

Mt. Barkatunnisa Begum Vs Mt. Maniza Fatma and Another

Patna High Court · AIR 1927 Patna 140

Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
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High Courts27 Apr 1926

Maharaja Pratap Udainath Sah Deo Vs Lal Gobind Nath Sah Deo

Patna High Court · AIR 1926 Patna 527

Chotanagpur Tenancy Act, 1908 — Section 139, 139(2)
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High Courts27 Apr 1926

Krishnaballabh Sahay Vs His Excellency Sir Henry Wheeler, K.C.S.I., K.C.I.E. Governor of Bihar and Orissa

Patna High Court · AIR 1926 Patna 305 : 96 Ind. Cas. 791

Government of India Act, 1919 — Section 72D
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High Courts23 Apr 1926

East Indian Railway Company Vs Bhimraj Srilal

Patna High Court · AIR 1926 Patna 413

Railways Act, 1890 — Section 140, 140(c), 77
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High Courts19 Apr 1926

Chairman, District Board, Monghyr Vs Sheodutt Singh

Patna High Court · AIR 1926 Patna 438

Provincial Insolvency Act, 1920 — Section 2(1)(d)
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High Courts19 Apr 1926

Achuta Ram and Others Vs Jainandan Tewary and Others

Patna High Court · AIR 1926 Patna 474 : 96 Ind. Cas. 287

Contract Act, 1872 — Section 2
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High Courts16 Apr 1926

Hargobind Singh Vs Kishandeyal Gope

Patna High Court · AIR 1926 Patna 436

Bengal Tenancy Act, 1885 — Section 40, 71(4)Evidence Act, 1872 — Section 74
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High Courts13 Apr 1926

Balgobind Thakur and Others Vs Emperor

Patna High Court · 96 Ind. Cas. 873

Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 379
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High Courts13 Apr 1926

Chandreshwar Prasad Narain Singh Vs Bisheshwar Prasad Narain Singh

Patna High Court · AIR 1927 Patna 61

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts10 Apr 1926

Baijnath Prasad Singh and Another Vs The Firm of Nand Ram Das and Another

Patna High Court · AIR 1926 Patna 353

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High Courts08 Apr 1926

Sarda Devi Vs Ram Lochan Bhagat and Others

Patna High Court · AIR 1926 Patna 444 : 97 Ind. Cas. 210

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High Courts08 Apr 1926

Malik Fazlur Rahman Ahmad and Others Vs Musammat Kokila and Another

Patna High Court · AIR 1926 Patna 320 : 96 Ind. Cas. 446

Bengal Tenancy Act, 1885 — Section 69
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High Courts08 Apr 1926

Sahai Mistri Vs Satali Darji

Patna High Court · AIR 1927 Patna 141

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High Courts31 Mar 1926

Mahanth Rukmin Das Vs Deva Singh @ Mahanth Deva Das and Others

Patna High Court · AIR 1926 Patna 351 : 96 Ind. Cas. 242

SUITS VALUATION ACT, 1887 — Section 11
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High Courts31 Mar 1926

Nabin Chandra Ganguli Vs Munshi Mander and Others

Patna High Court · AIR 1927 Patna 248

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43Transfer of Property Act, 1882 — Section 108
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High Courts29 Mar 1926

Kishun Mandar Vs King-Emperor

Patna High Court · AIR 1926 Patna 424

Criminal Procedure Code, 1898 (CrPC) — Section 56, 562Penal Code, 1860 (IPC) — Section 147
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High Courts29 Mar 1926

Maharaj Bahadur Singh and Another Vs A.H. Forbes

Patna High Court · AIR 1926 Patna 478

Bengal Patni Taluks Regulation, 1819 — Section 13
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High Courts24 Mar 1926

Khiri Chand Mahton Vs Mt. Meghni

Patna High Court · AIR 1926 Patna 453

Court Fees Act, 1870 — Section 7(4)(c), 7(4)(e)
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