High Courts03 Jun 1926
Sir Rameshawr Singh Bahadur Vs Shaik Kitab Ali
Patna High Court · AIR 1926 Patna 487
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 7 of 11
High Courts03 Jun 1926
Jeobaran Singh and Others Vs Ramkishun Lal
Patna High Court · AIR 1926 Patna 520 : 96 Ind. Cas. 522
Bengal Ferries Act, 1885 — Section 16, 28, 9
High Courts02 Jun 1926
Madhab Poddar Vs Lall Singh Bhumij
Patna High Court · AIR 1926 Patna 403 : 97 Ind. Cas. 175
Chotanagpur Tenancy Act, 1908 — Section 139(4), 46(4)
High Courts01 Jun 1926
Chanderchoor Deo and Others Vs Banwari Lall and Others
Patna High Court · AIR 1927 Patna 35
High Courts01 Jun 1926
Hira Lal Vs Sarabjit Kamkar and Another
Patna High Court · AIR 1926 Patna 498 : 96 Ind. Cas. 442
High Courts31 May 1926
Raj Gopal Acharjya Goswami Vs Upendra Acharjya Goswami
Patna High Court · AIR 1926 Patna 528 : 96 Ind. Cas. 437
Chotanagpur Tenancy Act, 1908 — Section 258
High Courts28 May 1926
Bodha Ganderi Vs Ashloke Singh and Others
Patna High Court · AIR 1927 Patna 1
Transfer of Property Act, 1882 — Section 3
High Courts27 May 1926
Kumar Rameshwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · 96 Ind. Cas. 529
Chotanagpur Tenancy Act, 1908 — Section 212, 231Limitation Act, 1908 — Article 95
High Courts27 May 1926
Kumar Ramishwar Narain Singh Vs Mahabir Prasad and Others
Patna High Court · AIR 1926 Patna 401
Chotanagpur Tenancy Act, 1908 — Article 12, 213, 231
High Courts26 May 1926
Kirat Singh and Others Vs Sheojatan Singh and Others
Patna High Court · 96 Ind. Cas. 551
High Courts25 May 1926
Balak Singh Bhumij and Others Vs Srikanta Manjhi
Patna High Court · AIR 1926 Patna 524 : 96 Ind. Cas. 587
Chota Nagpur Encumbered Estates Act, 1876 — Section 3
High Courts24 May 1926
Ram Prasad Sah Vs Musammat Fulpati Kuer
Patna High Court · 100 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts24 May 1926
Ram Prasad Sah Vs Mt. Fulpati Kuer
Patna High Court · AIR 1927 Patna 175
Civil Procedure Code, 1908 (CPC) — Section 109(a)
High Courts21 May 1926
Kokil Chand Ram and Others Vs Raja Banbahadur Singh and Others
Patna High Court · AIR 1926 Patna 539 : 96 Ind. Cas. 468
Transfer of Property Act, 1882 — Section 43
High Courts18 May 1926
Hemat Ram and Others Vs Karu Sahu
Patna High Court · 96 Ind. Cas. 452
Chotanagpur Tenancy Act, 1908 — Section 139, 139(5), 139A
High Courts17 May 1926
Musammat Sone Kuar and Others Vs Baidyanath Sahay
Patna High Court · AIR 1926 Patna 462(1) : 96 Ind. Cas. 327
High Courts14 May 1926
Dhuplal Sahu Vs Bhekha Mahto
Patna High Court · AIR 1926 Patna 363
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts14 May 1926
Raghunandan Prasad Vs Mahabir Mahton and Another and Musammat Sakli Kuer and Another
Patna High Court · AIR 1926 Patna 545 : 96 Ind. Cas. 448
Evidence Act, 1872 — Section 167
High Courts14 May 1926
Bhuplal Sahu Vs Bhekha Mahto
Patna High Court · 96 Ind. Cas. 1036
Chotanagpur Tenancy Act, 1908 — Section 139(5), 139A
High Courts14 May 1926
Badri Narain and Others Vs East Indian Railway and Another
Patna High Court · AIR 1927 Patna 23
Limitation Act, 1963 — Section 5