High Courts06 Jul 1926
Karu Singh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 425
Penal Code, 1860 (IPC) — Section 499, 500
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 5 of 11
High Courts05 Jul 1926
Raja Kirtya Nand Sinha Bahadur and Another Vs Ram Lal Dube and Others
Patna High Court · AIR 1926 Patna 580 : 97 Ind. Cas. 68
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts05 Jul 1926
Parbhu Dusadh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 46
Penal Code, 1860 (IPC) — Section 24, 320, 325
High Courts05 Jul 1926
Sobha Mahton and Another Vs King-Emperor
Patna High Court · AIR 1927 Patna 130
High Courts05 Jul 1926
Abul Haque and Others Vs Mt. Tamizan and Others
Patna High Court · AIR 1927 Patna 20
High Courts05 Jul 1926
Pranyag Ram Tewari and Others Vs Dukhia Munda and Others
Patna High Court · AIR 1927 Patna 104
High Courts02 Jul 1926
Kayastha Trading and Banking Corporation Vs Jai Karan Lal
Patna High Court · AIR 1927 Patna 182
Civil Procedure Code, 1908 (CPC) — Section 38, 39Companies Act, 1913 — Section 200
High Courts02 Jul 1926
Kirtyanand Sinha Bahadur Vs Biswanath Jha and Others
Patna High Court · AIR 1927 Patna 44
High Courts02 Jul 1926
Suraj Prasad Vs Bindhyachal Prasad and Another
Patna High Court · AIR 1927 Patna 91
High Courts01 Jul 1926
Mt. Ram Kali Kuar Vs Madan Mohan Lal
Patna High Court · AIR 1927 Patna 108
Bengal Tenancy Act, 1885 — Section 30, 30(b), 65
High Courts01 Jul 1926
Loknath Singh and Others Vs Santokhi Missir and Others
Patna High Court · AIR 1927 Patna 45
High Courts30 Jun 1926
Arjun Kurmi and Others Vs Emperor
Patna High Court · AIR 1927 Patna 100
Penal Code, 1860 (IPC) — Section 147, 148, 326
High Courts29 Jun 1926
Dinanath Rai Vs Rama Rai
Patna High Court · AIR 1926 Patna 512
Evidence Act, 1872 — Section 66Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1926
East Indian Railway Company, Ltd. Vs Kedarnath Seth
Patna High Court · 100 Ind. Cas. 889
Railways Act, 1989 — Section 80
High Courts29 Jun 1926
East Indian Railway Co. Ltd. Vs Kedarnath Seth and Another
Patna High Court · AIR 1927 Patna 344
Railways Act, 1890 — Section 80
High Courts28 Jun 1926
Musammat Razia Begum Vs Shaikh Muhammad Daud
Patna High Court · 96 Ind. Cas. 558
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 92
High Courts28 Jun 1926
Muhammad Tabarak Ali Khan Vs Dalip Narain Singh Bahadur and Others
Patna High Court · AIR 1927 Patna 117
Transfer of Property Act, 1882 — Section 74, 95
High Courts25 Jun 1926
Lalji Singh and Others Vs Lakshmi Narayan Singh
Patna High Court · AIR 1927 Patna 32
Bengal Tenancy Act, 1885 — Section 106, 107, 22(2)
High Courts25 Jun 1926
Daroga Singh and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 5
Penal Code, 1860 (IPC) — Section 147, 323, 380
High Courts24 Jun 1926
Sudarsan Behara Vs King-Emperor
Patna High Court · AIR 1927 Patna 87
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 114, 471