High Courts12 Aug 1926
Hargobind Das and Others Vs Ramchandra Jha and Others
Patna High Court · AIR 1927 Patna 53 : 97 Ind. Cas. 309
Bengal Tenancy Act, 1885 — Section 161(a), 167
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 3 of 11
High Courts12 Aug 1926
Promotha Nath Mitter and Others Vs Ram Kishan Singh
Patna High Court · AIR 1927 Patna 25
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts12 Aug 1926
Ram Lagan Singh and Others Vs Mrs. Mary Coffin and Others
Patna High Court · AIR 1926 Patna 572
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 63
High Courts10 Aug 1926
Mahadeo Rao and Others Vs Pargash Rai and Others
Patna High Court · AIR 1927 Patna 43
High Courts09 Aug 1926
Firangi Rai and Others Vs Chheddi Pandey and Others
Patna High Court · 97 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 87, 89
High Courts09 Aug 1926
Gopalcharjya Goswami Vs Bhim Kali Chaudhury and Others
Patna High Court · AIR 1927 Patna 49
Limitation Act, 1908 — Article 144, 134
High Courts05 Aug 1926
Ghananand Singh Vs Raghunandan Prasad Singh and Another
Patna High Court · AIR 1927 Patna 17
Registration Act, 1908 — Section 17, 17(1)(b)
High Courts04 Aug 1926
Ganpat Lal Vs Emperor
Patna High Court · AIR 1927 Patna 199 : 102 Ind. Cas. 337
Criminal Procedure Code, 1898 (CrPC) — Section 419, 423, 439, 476Penal Code, 1860 (IPC) — Section 109, 205, 419
High Courts03 Aug 1926
Abdul Hamid and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 13
Criminal Procedure Code, 1898 (CrPC) — Section 236, 269(3)Penal Code, 1860 (IPC) — Section 436
High Courts02 Aug 1926Allowed
Jai Singh and others Vs King-Emperor
Patna High Court · (1926) 08 PAT CK 0005
High Courts30 Jul 1926Allowed
Karnal Nayan Prasad Sinha and others Vs Ram Nayan Prasad Sinha and others
Patna High Court · (1926) 07 PAT CK 0002
High Courts29 Jul 1926
Provident Fund Committee of East Indian Ry. Co. Vs R.F. Johnson
Patna High Court · AIR 1927 Patna 93
High Courts29 Jul 1926
Ganesh Dass-Bisheshwar Lal Vs East Indian Railway Company
Patna High Court · AIR 1927 Patna 193 : 102 Ind. Cas. 403
Contract Act, 1872 — Section 151, 152, 161Penal Code, 1860 (IPC) — Section 151, 152, 161Railways Act, 1989 — Section 72, 76
High Courts27 Jul 1926
Ishwari Prasad Chaudhari and Others Vs Dulhin Gunjeshwari Devi
Patna High Court · AIR 1927 Patna 422
High Courts26 Jul 1926
Debi Lal Sahu and Others Vs Gosain Koleshar Gir and Others
Patna High Court · AIR 1928 Patna 58
High Courts23 Jul 1926
(Ganjhu) Upendra Singh Vs Surjan Singh
Patna High Court · AIR 1929 Patna 328
Chotanagpur Tenancy Act, 1908 — Section 84(3)Evidence Act, 1872 — Section 35
High Courts23 Jul 1926
Ganjhu Upendra Singh Vs Surjan Singh
Patna High Court · 120 Ind. Cas. 756
Evidence Act, 1872 — Section 35
High Courts23 Jul 1926
Radha Kisun Marwari Vs Emperor
Patna High Court · AIR 1927 Patna 52
Bihar and Orissa Municipal Act, 1922 — Section 203(2)Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 123
High Courts16 Jul 1926
Purendar Jha Vs Nunulal Jha
Patna High Court · 102 Ind. Cas. 214
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 191, 193, 51