High Courts15 Jul 1926
Rambirich Ahir and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 569
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 4 of 11
High Courts14 Jul 1926
Maini Missir Vs Emperor
Patna High Court · AIR 1927 Patna 111 : 100 Ind. Cas. 961
Criminal Procedure Code, 1898 (CrPC) — Section 12, 13, 14, 144, 15Penal Code, 1860 (IPC) — Section 172, 188
High Courts13 Jul 1926
Rai Brinandan Parshad and Others Vs Mahabir Prasad and Others
Patna High Court · AIR 1927 Patna 142
Evidence Act, 1872 — Section 78(2)Limitation Act, 1908 — Article 176, 178
High Courts13 Jul 1926
The Hon''ble Maharaja Kesho Prasad Singh Vs Kirtarath and Others
Patna High Court · AIR 1926 Patna 577 : 97 Ind. Cas. 282
High Courts13 Jul 1926
Darbari Lal Vs Khetra Chandra Mitra and Others
Patna High Court · AIR 1927 Patna 41
Transfer of Property Act, 1882 — Section 59
High Courts13 Jul 1926
Chote Lal Nand Kishore Nath Shah Deo Vs Tula Singh and Others
Patna High Court · AIR 1926 Patna 561
Chotanagpur Tenancy Act, 1908 — Section 71Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Jul 1926
Kashi Ram-Karoo Ram Vs East Indian Railway Co.
Patna High Court · AIR 1927 Patna 9
High Courts12 Jul 1926
Radhey Kishan Lal Vs Rameshwar Prasad
Patna High Court · AIR 1927 Patna 51 : 97 Ind. Cas. 255
High Courts12 Jul 1926
Maharaja Guru Mahadeo Ashram Prasad Sahi Bahadur Vs The Commissioner of Income Tax Bihar and Orissa
Patna High Court · AIR 1927 Patna 133 : 100 Ind. Cas. 897
Income Tax Act, 1961 — Section 10, 4, 6, 66, 8
High Courts12 Jul 1926
Suba Ahir and Others Vs Emperor
Patna High Court · AIR 1927 Patna 27
Criminal Procedure Code, 1898 (CrPC) — Section 231Penal Code, 1860 (IPC) — Section 147, 148
High Courts09 Jul 1926
Mina Mahto and Others Vs Doman Mahto and Others
Patna High Court · AIR 1926 Patna 564 : 97 Ind. Cas. 152
High Courts08 Jul 1926Dismissed
Kusunda Nayadi Collieries Vs Bholanath Sarkar and others
Patna High Court · (1926) 07 PAT CK 0041
High Courts08 Jul 1926
Syed Nazir Husain and Another Vs Syed Aulad Haider and Others
Patna High Court · AIR 1926 Patna 460 : 96 Ind. Cas. 1010
High Courts08 Jul 1926
Permanand Kumar and Others Vs Bhon Lohar and Others
Patna High Court · AIR 1926 Patna 457
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u), 115
High Courts07 Jul 1926
Bashist Narayan Singh Vs Bindeshwary Prasad Singh and Others
Patna High Court · AIR 1926 Patna 537
High Courts07 Jul 1926
Hirday Narain Singh and Others Vs Jugal Prasad Singh
Patna High Court · AIR 1927 Patna 2
Bengal Tenancy Act, 1885 — Section 153, 75Transfer of Property Act, 1882 — Section 136
High Courts07 Jul 1926
Basist Narain Singh Vs Bindeshwari Prosad Singh and Others
Patna High Court · 97 Ind. Cas. 289
High Courts06 Jul 1926
Babu Jugal Kishore and Another Vs Musammat Sonabati Kumari
Patna High Court · AIR 1926 Patna 518 : 97 Ind. Cas. 343