High Courts18 Jun 1926
East Indian Railway Company Vs Manohar Das-Jai Narayan
Patna High Court · AIR 1927 Patna 22
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 6 of 11
High Courts18 Jun 1926
Dindayal Singh and Others Vs Raj Keshwar Narayan and Others
Patna High Court · AIR 1926 Patna 495
Bengal Tenancy Act, 1885 — Section 69, 70, 70(2)
High Courts17 Jun 1926
Babu Jagat Narain Singh and Others Vs Tulsi Chamar and Another and Jugeshwar Prasad Sinha and Another
Patna High Court · AIR 1926 Patna 513 : 96 Ind. Cas. 585
High Courts17 Jun 1926
Jung Singh and Others Vs Dularchand Mahto and Others
Patna High Court · AIR 1926 Patna 532 : 96 Ind. Cas. 495
Bengal Tenancy Act, 1885 — Section 60
High Courts16 Jun 1926
Ramlakhan Pande Vs Dharamdeo Misir
Patna High Court · AIR 1926 Patna 575
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts16 Jun 1926
Kuldip Saran Singh Vs Raghunandan Singh and Others
Patna High Court · AIR 1926 Patna 461
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts15 Jun 1926
Anwar Ali Vs Chairman, Deogar Municipality
Patna High Court · AIR 1926 Patna 449
Bihar and Orissa Municipal Act, 1922 — Section 136(1), 192Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts10 Jun 1926
Thirathman Jha and Others Vs Mt. Gunjeswari Kuar and Others
Patna High Court · AIR 1926 Patna 529
High Courts10 Jun 1926
Thirathaman Jha and Others Vs Musammat Gunjeswari Kuer and Others
Patna High Court · 96 Ind. Cas. 571
High Courts10 Jun 1926
Durga Singh Vs Musammat Ram Dasi Kuar and Dipan Singh and Others
Patna High Court · AIR 1926 Patna 503 : 96 Ind. Cas. 569
Bengal Tenancy Act, 1885 — Section 148A, 43
High Courts09 Jun 1926
Ajodhya Prasad and Others Vs Ramkhelawan Singh and Others and Daulat Singh and Others
Patna High Court · AIR 1926 Patna 421 : 96 Ind. Cas. 632
Estates Partition Act, 1897 — Section 119Limitation Act, 1908 — Article 14
High Courts09 Jun 1926
The Chairman of the Tikari Municipalty Vs Nawab Alam Ara Begum @ Moghul Saheba
Patna High Court · AIR 1926 Patna 547 : 96 Ind. Cas. 444
Bengal Municipal Act, 1932 — Section 113, 114, 363
High Courts09 Jun 1926
Pandit Dhanukdhari Tewari and Others Vs Mani Sonar and Others
Patna High Court · AIR 1927 Patna 123 : 100 Ind. Cas. 913
High Courts08 Jun 1926
Srimati Sabitri Thakurain Vs F.A. Savi and Others
Patna High Court · AIR 1927 Patna 354
Civil Procedure Code, 1908 (CPC) — Section 151, 96(3)
High Courts07 Jun 1926
Aklu and Another Vs King-Emperor
Patna High Court · AIR 1926 Patna 446
Motor Vehicles Act, 1988 — Section 16, 8
High Courts04 Jun 1926
Mukhlal Rai Vs Emperor
Patna High Court · 96 Ind. Cas. 501
Penal Code, 1860 (IPC) — Section 406
High Courts04 Jun 1926
Kuldip Singh Vs Emperor
Patna High Court · AIR 1927 Patna 176 : 100 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts04 Jun 1926
Shaikh Abdul Hasan and Others Vs Shaikh Asghar Ali and Others
Patna High Court · 102 Ind. Cas. 365
Bengal Cess Act, 1880 — Section 4, 41(3)
High Courts04 Jun 1926
Jawahir Lal Vs Fateh Mahton and Others
Patna High Court · AIR 1926 Patna 514
Bengal Tenancy Act, 1885 — Section 69, 70
High Courts04 Jun 1926
Abdul Hasan and Others Vs Asghar Ali and Others
Patna High Court · AIR 1927 Patna 270
Cess Act, 1880 — Section 4, 41(3)