High Courts08 Nov 1926
F.A. Savi Vs Srimati Sabitri Thakurain
Patna High Court · AIR 1927 Patna 363 : 107 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 109, 151, 3
COURT ARCHIVE
Patna High Court judgments, 1926
215 judgments · page 2 of 11
High Courts03 Nov 1926
Muhammad Sharif Vs Hari Prasad Lal
Patna High Court · AIR 1927 Patna 59
Criminal Procedure Code, 1898 (CrPC) — Section 202, 526, 528
High Courts02 Nov 1926
Baldeo Thathwari Konhorai Vs Lachman Lal Pathak and Another
Patna High Court · AIR 1927 Patna 113
High Courts02 Nov 1926
Ghaneshwar Singh Vs Than Mall and Another
Patna High Court · AIR 1927 Patna 92
High Courts02 Nov 1926
Kishun Dayal Gope Vs Ishwarnath Singh
Patna High Court · AIR 1927 Patna 167
Bengal Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 74
High Courts02 Nov 1926
Kishun Deyal Gope Vs Ishwarnath Singh
Patna High Court · 102 Ind. Cas. 391
Evidence Act, 1872 — Section 74
High Courts02 Nov 1926
Raja Biswambhar Nath Sahi Vs Mahesh Sahi
Patna High Court · AIR 1927 Patna 218
High Courts01 Nov 1926
Musammat Bibi Sayedatulnissa and Others Vs Amrit Mahto and Others
Patna High Court · AIR 1927 Patna 144 : 100 Ind. Cas. 754
Bengal Tenancy Act, 1885 — Section 27, 35
High Courts29 Oct 1926
Ram Gopal Marwari and Others Vs Bengal and North-Western Railway Co.
Patna High Court · AIR 1927 Patna 241
Railways Act, 1890 — Section 140, 77
High Courts29 Oct 1926
Ganga Bishun Ram Gajadhar Ram Vs Jagmohan Ram
Patna High Court · AIR 1927 Patna 233
High Courts28 Oct 1926
Jugal Kishore Marwaria and Others Vs Homeshwar Singh
Patna High Court · AIR 1927 Patna 208
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Oct 1926
Kalyandas Adhikary and Others Vs Jyoti Lal Patar and Others
Patna High Court · AIR 1927 Patna 97
Chotanagpur Tenancy Act, 1908 — Section 80, 81Transfer of Property Act, 1882 — Section 83
High Courts26 Aug 1926
Jainath Vs Emperor
Patna High Court · AIR 1927 Patna 181
Penal Code, 1860 (IPC) — Section 147, 379
High Courts26 Aug 1926
Jainath @ Jainu Ohdar Vs Emperor
Patna High Court · 100 Ind. Cas. 383
Penal Code, 1860 (IPC) — Section 147, 325, 379
High Courts25 Aug 1926
Anwar Ali and Others Vs Emperor
Patna High Court · AIR 1927 Patna 96
Penal Code, 1860 (IPC) — Section 147, 148, 24
High Courts23 Aug 1926
Hem Chandra Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 89
Penal Code, 1860 (IPC) — Section 384, 511
High Courts16 Aug 1926
Rameshwar Marwari Vs King-Emperor
Patna High Court · AIR 1927 Patna 47
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211, 471
High Courts12 Aug 1926
Jagdeo Singh Vs Ram Saran Pande and Others
Patna High Court · AIR 1927 Patna 7
Transfer of Property Act, 1882 — Section 59
High Courts12 Aug 1926
Bhinku Sonar Vs Bengal Nagpur Coal Co. Ltd.
Patna High Court · 97 Ind. Cas. 123
Chotanagpur Tenancy Act, 1908 — Section 50