COURT ARCHIVE

Patna High Court judgments, 1926

215 judgments · page 10 of 11

High Courts23 Mar 1926

Dindayal Rai Vs Indrasan Rai and Others

Patna High Court · AIR 1926 Patna 472

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High Courts23 Mar 1926

Farman Khan Vs King-Emperor

Patna High Court · AIR 1926 Patna 433

Penal Code, 1860 (IPC) — Section 149, 304

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High Courts19 Mar 1926

Muhammad Habibur Rahman and Another Vs Qasim Hussain and Others

Patna High Court · AIR 1926 Patna 404

Transfer of Property Act, 1882 — Section 53

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High Courts15 Mar 1926

Keshabji Pitamber Vs Shashi Bhusan Banerji and Another

Patna High Court · AIR 1926 Patna 385 : 96 Ind. Cas. 1027

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146

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High Courts15 Mar 1926

Ramgobind Singh Vs Sital Singh

Patna High Court · AIR 1926 Patna 489 : 96 Ind. Cas. 273

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High Courts11 Mar 1926

Kumar Kamakhya Narayan Singh Vs Surendra Karan Deo and Others

Patna High Court · AIR 1928 Patna 284

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High Courts11 Mar 1926

Ramjhari Koer Vs Kashi Nath Sahai and Others

Patna High Court · AIR 1926 Patna 337

Limitation Act, 1908 — Article 132, 148

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High Courts11 Mar 1926

Kamakhya Narain Singh Vs Jawahir Khan and Others

Patna High Court · AIR 1926 Patna 369

Bengal Tenancy Act, 1885 — Section 103B(3), 83Chotanagpur Tenancy Act, 1908 — Section 258

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High Courts10 Mar 1926

Bengal and North-Western Railway Company Vs Tupan Dass

Patna High Court · AIR 1926 Patna 384 : 96 Ind. Cas. 605

Railways Act, 1989 — Section 75

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High Courts10 Mar 1926

Nanhak Sao Vs King-Emperor

Patna High Court · AIR 1926 Patna 493

Penal Code, 1860 (IPC) — Section 114, 363

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High Courts08 Mar 1926

Makhru Dusadh Vs Emperor

Patna High Court · AIR 1926 Patna 367 : 96 Ind. Cas. 528

Penal Code, 1860 (IPC) — Section 380, 457

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High Courts05 Mar 1926

Jodhi Singh and Another Vs Chhotu Mahto and Others

Patna High Court · AIR 1926 Patna 399

Contract Act, 1872 — Section 247, 68Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts03 Mar 1926

Chandra Prasad and Another Vs King-Emperor

Patna High Court · AIR 1926 Patna 299

Penal Code, 1860 (IPC) — Section 409

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High Courts03 Mar 1926

Kamla Prasad and Another Vs Murli Manohar

Patna High Court · AIR 1926 Patna 356

Probate and Administration Act, 1881 — Section 21Succession Act, 1925 — Section 124

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High Courts02 Mar 1926

Shama Kant Lal and Another Vs Kashi Nath Singh and Others Rai Bahadur Kashi Nath Singh and Others Vs Babu Basudeo Narain Singh and Others

Patna High Court · AIR 1926 Patna 549 : 96 Ind. Cas. 807

Bengal Land Revenue Sales Act, 1859 — Section 2, 3

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High Courts02 Mar 1926

Emperor Vs Govind Singh

Patna High Court · AIR 1926 Patna 535

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467, 471

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High Courts01 Mar 1926Dismissed

Lalji Thathera Vs Ganga Thathera

Patna High Court · (1926) 03 PAT CK 0021

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High Courts24 Feb 1926

Bigna Kumhar and Others Vs King-Emperor

Patna High Court · AIR 1926 Patna 440

Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 147, 302

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High Courts23 Feb 1926

Ishwari Prasad and Others Vs Rai Hari Prasad Lal

Patna High Court · AIR 1927 Patna 145 : 106 Ind. Cas. 620

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High Courts18 Feb 1926

Parmeshwar Dayal Vs King-Emperor

Patna High Court · AIR 1926 Patna 316

Penal Code, 1860 (IPC) — Section 411, 414

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