High Courts27 Feb 1942
Adikando Panigrahi Vs Yetiraju Narayanaswami
Patna High Court · AIR 1943 Patna 188
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 6 of 8
High Courts27 Feb 1942
Lakshmi Narayan Khatri Vs Gopal Lal Pathak and Another
Patna High Court · AIR 1943 Patna 33
Civil Procedure Code, 1908 (CPC) — Section 48(1)(b)Limitation Act, 1963 — Article 182(7)
High Courts25 Feb 1942
Chutur Prasad Sah Vs Mt. Bishuni Kuer and Another
Patna High Court · AIR 1943 Patna 13
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts25 Feb 1942
Lakhpat Lal Vs Makhan Ram and Others
Patna High Court · AIR 1942 Patna 369
Civil Procedure Code, 1908 (CPC) — Section 102, 47
High Courts24 Feb 1942
Rajkishore Pd. Narain Singh Vs Mojibul Rahman and Another
Patna High Court · AIR 1942 Patna 391
Bihar Tenancy Act, 1885 — Section 22(2)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Feb 1942
Ganjhoo Deo Mohan Singh Vs Hari Sahu
Patna High Court · AIR 1943 Patna 7
Limitation Act, 1963 — Article 181, 20
High Courts20 Feb 1942
Ram Ranbijaya Prasad Singh and Another Vs Ramjivan Ram and Others
Patna High Court · AIR 1942 Patna 397
Bihar Tenancy Act, 1885 — Section 102Transfer of Property Act, 1882 — Section 107
High Courts20 Feb 1942
Kasi Palei @ Krushna Parida Vs Radhika Dei and Others
Patna High Court · AIR 1943 Patna 68
High Courts19 Feb 1942
Haji Sheikh Muhammad Hasan Khan and Another Vs Sheikh Muhammad Akhtar hasan Khan and Another
Patna High Court · AIR 1942 Patna 474
Bengal Tenancy Act, 1885 — Section 184Transfer of Property Act, 1882 — Article 2 Schedule 3, 117
High Courts19 Feb 1942
Ram Narayan Sharma Vs Sita Ram Pathak and Another
Patna High Court · AIR 1942 Patna 451
Money Lenders Act — Section 12
High Courts17 Feb 1942
Raja Shiva Prasad Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 456(1)
Income Tax Act, 1961 — Section 33, 34, 66(3)
High Courts17 Feb 1942
Basudeb Mahapatra and Others Vs Surendra Nath Mitra
Patna High Court · AIR 1942 Patna 431
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts17 Feb 1942
Maharaja Kamakhya Narain Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 491(1)
Income Tax Act, 1961 — Section 66(3)
High Courts10 Feb 1942
Ramchandra Dev, Zamindar of Bodokhemidi Vs Commissioner of Income Tax
Patna High Court · AIR 1942 Patna 381
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts10 Feb 1942
Sheorajdhari Singh and Another Vs Sir Kameshwar Singh
Patna High Court · AIR 1942 Patna 378
Public Demands Recovery Act — Section 43, 44(2)(i)
High Courts09 Feb 1942
Maharaja Bahadur Ram Ran Bijaya Prasad Singh Vs Aprup Tewary and Others
Patna High Court · AIR 1942 Patna 466
High Courts06 Feb 1942
Mutukdhari Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 376
Penal Code, 1860 (IPC) — Section 320, 324, 326
High Courts06 Feb 1942
Muhammad Israil Vs Patna City Municipality
Patna High Court · AIR 1943 Patna 34
Bihar and Orissa Municipal Act, 1922 — Section 873
High Courts06 Feb 1942
Madho Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 331
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 145(6)
High Courts06 Feb 1942
Sm. Janaki Bala Debya Vs Maheswar Das
Patna High Court · AIR 1942 Patna 460
Specific Relief Act, 1877 — Section 23(c), 9