High Courts06 May 1942
Ram Rijhan Sahi and Others Vs Mt. Razia Begam and Another
Patna High Court · AIR 1943 Patna 88
Bengal Land Revenue Sales Act, 1859 — Section 3, 6
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 4 of 8
High Courts04 May 1942
EAST KHAS JAHRIA COLLIERY CO., LTD. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1942) 10 ITR 296
Income Tax Act, 1922 — Section 33, 66(2)
High Courts04 May 1942
East Khas Jheria Colliery Co. Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1943 Patna 41
Income Tax Act, 1922 — Section 33, 66(2)
High Courts04 May 1942
Purnendu Narayan Singh Vs Narendra Nath Chakravarty and Others
Patna High Court · AIR 1943 Patna 31
High Courts04 May 1942
Raghubir Singh and Others Vs Maharul Haque and Another
Patna High Court · AIR 1942 Patna 506
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts01 May 1942
Kameshwar Singh Bahadur Vs Sri Mahadeojee Deota Asthan Dadarwala Temple and Others
Patna High Court · AIR 1942 Patna 329
Bengal Cess Act, 1880 — Section 47, 56, 58
High Courts30 Apr 1942
Jain Lal @ Jainath and Others Vs Emperor
Patna High Court · AIR 1943 Patna 82
Evidence Act, 1872 — Section 106(a)
High Courts22 Apr 1942
MUSAMMAT RADHA KUER Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · (1942) 10 ITR 229
Income Tax Act, 1961 — Section 14(1), 66(3)
High Courts22 Apr 1942
Sri Bhagwan Singh and Another Vs Ram Sundar Raut and Others
Patna High Court · AIR 1942 Patna 388
Bihar Tenancy Act, 1885 — Section 105, 112
High Courts22 Apr 1942
Inderdeo Sahai Vs Maharaja Bahadur Ram Ranbijay Prasad Singh
Patna High Court · AIR 1942 Patna 470
Bihar Tenancy Act, 1885 — Section 112A, 161
High Courts21 Apr 1942
Manrup Mandal and Another Vs Badri Sao and Another
Patna High Court · AIR 1942 Patna 383
High Courts17 Apr 1942
Sayed Azizuddin Ahmad and Others Vs Keshwar Mahton and Others
Patna High Court · AIR 1943 Patna 454
High Courts16 Apr 1942
Ram Kishun Lal and Others Vs Abu Abdullah Syed Hussain Imam
Patna High Court · AIR 1943 Patna 69
Evidence Act, 1872 — Section 106, 114
High Courts15 Apr 1942
Peoples Co-operative Bank Ltd. Vs Rameshwar Prasad Varma
Patna High Court · AIR 1942 Patna 452
High Courts11 Apr 1942
RAJA SHIVA PRASAD SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1942 Patna 456 : (1942) 10 ITR 249
Income Tax Act, 1961 — Section 35, 66(3)
High Courts07 Apr 1942
COMMISSIONER OF Income Tax BIHAR and ORISSA Vs NOPERAM RAM GOPAL.
Patna High Court · (1942) 10 ITR 288
Income Tax Act, 1961 — Section 2(11)(a), 66(3)
High Courts04 Apr 1942
Municipal Commissioners Vs Kapur Chand Lall
Patna High Court · AIR 1942 Patna 417
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(b), 98(2)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Apr 1942
MAHARAJ BAHADUR RAM RAN VIJAY PRASAD SINGH Vs THE PROVINCE OF BIHAR.
Patna High Court · AIR 1942 Patna 435 : (1942) 10 ITR 446
Bihar Agricultural Income Tax Act, 1938 — Section 8Trusts Act, 1882 — Section 3
High Courts01 Apr 1942
PROVINCE Vs RAHA BAHANDUR HARIHAR PRASAD NARAIN SINGH.
Patna High Court · AIR 1942 Patna 276 : (1942) 10 ITR 391
Income Tax Act, 1961 — Section 2, 24, 6, 7
High Courts01 Apr 1942
KAMESHWAR SINGH BAHADUR Vs GOVERNMENT OF BIHAR.
Patna High Court · (1943) 11 ITR 150
Bihar Agricultural Income Tax Act, 1938 — Section 25(3), 6(c), 7