High Courts16 Nov 1942
Ramadhin Singh and Others Vs Baijnath Pd. Singh and Others
Patna High Court · AIR 1943 Patna 355
Court Fees Act, 1870 — Section 17
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 2 of 8
High Courts11 Nov 1942
Dr. R.P. Ghosh Vs Bengal and North-Western Railway Co. Ltd.
Patna High Court · AIR 1943 Patna 177
High Courts02 Nov 1942
Krishna Chandra Sinha Vs Emperor
Patna High Court · AIR 1943 Patna 313
Criminal Procedure Code, 1898 (CrPC) — Section 412, 413
High Courts28 Oct 1942
Bishunlal Singh and Others Vs Jagarnath Singh and Others
Patna High Court · AIR 1943 Patna 185
Money Lenders Act — Section 10, 7
High Courts28 Oct 1942
Mahant Biseshwar Dass Vs Sashinath Jha and Others
Patna High Court · AIR 1943 Patna 289
Limitation Act, 1963 — Section 10
High Courts28 Oct 1942
Smt. Mani Devi and Others Vs Smt. Anpurna Dai Sijuarin and Another
Patna High Court · AIR 1943 Patna 218
Guardians and Wards Act, 1890 — Section 35
High Courts08 Oct 1942
Ram Bahadur Jha Vs Sree Kant Jha and Others
Patna High Court · AIR 1943 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts08 Oct 1942
Mahadeo Saran Pande and Another Vs Shaikh Khuda Bakhsh and Others
Patna High Court · AIR 1943 Patna 180
Bihar Tenancy Act, 1885 — Section 22(2)Estates Partition Act, 1897 — Section 119, 64
High Courts06 Oct 1942
Ganga Dibya and Another Vs Emperor
Patna High Court · AIR 1943 Patna 227
Penal Code, 1860 (IPC) — Section 467Registration Act, 1908 — Section 82(c)
High Courts05 Oct 1942
Afzalur Rahman and Others Vs Emperor
Patna High Court · AIR 1943 Patna 229
Penal Code, 1860 (IPC) — Section 161, 220
High Courts01 Oct 1942
Naba Krishna Chowdhury Vs Emperor
Patna High Court · AIR 1943 Patna 418
Penal Code, 1860 (IPC) — Section 124(A)
High Courts29 Sept 1942
Sajan Sahu and Others Vs Emperor
Patna High Court · AIR 1943 Patna 417
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(5)
High Courts28 Sept 1942
Khetramohon Das and Others Vs Emperor
Patna High Court · AIR 1943 Patna 376
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts18 Sept 1942
Sirdar Bahadur Sirdar Indra Singh Vs Commissioner of Income Tax
Patna High Court · AIR 1943 Patna 169
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts18 Sept 1942
SIRDAR BAHADUR INDRA SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1943) 11 ITR 16
Income Tax Act, 1961 — Section 66(3)
High Courts16 Sept 1942
Emperor Vs Banomali Maharana
Patna High Court · AIR 1943 Patna 382
Penal Code, 1860 (IPC) — Section 153A
High Courts10 Sept 1942
Raja Sri Shiva Prasad Singh Vs Lalit Kishore Mitra and Others
Patna High Court · AIR 1943 Patna 152
Evidence Act, 1872 — Section 92
High Courts10 Sept 1942
Nawal Kishore Rai and Others Vs Emperor
Patna High Court · AIR 1943 Patna 146
Evidence Act, 1872 — Section 114, 30