High Courts07 Sept 1942
Jugal Singh Vs Emperor
Patna High Court · AIR 1943 Patna 315
Penal Code, 1860 (IPC) — Section 21(9)
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 3 of 8
High Courts31 Aug 1942
Maharaja of Jeypore Vs Paturu Narayan Naidu and Another
Patna High Court · AIR 1943 Patna 107
Succession Act, 1925 — Section 214(1)
High Courts31 Aug 1942
Jamadar Singh and Others Vs Emperor
Patna High Court · AIR 1943 Patna 131
Criminal Procedure Code, 1898 (CrPC) — Section 299(a)Penal Code, 1860 (IPC) — Section 141, 146
High Courts27 Aug 1942
Gajanand Sha and Others Vs Dayanand Thakur
Patna High Court · AIR 1943 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Aug 1942
Mahanth Ramsaran Das Vs Jai Ram Das and Another
Patna High Court · AIR 1943 Patna 135
Charitable and Religious Trusts Act, 1920 — Section 3, 5(3)
High Courts04 Aug 1942
Sir Kameshwar Singh Bahadur Vs Dhunman Gope and Others
Patna High Court · AIR 1943 Patna 73
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 16Bihar Tenancy Act, 1885 — Section 112A(1)(a), 112A(1)(b)
High Courts31 Jul 1942
Sheo Karan Lal Vs Bandi Prasad
Patna High Court · AIR 1943 Patna 117
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 500
High Courts29 Jul 1942
Ramsagar Singh and Another Vs Ramajodhya Mahton and Others
Patna High Court · AIR 1943 Patna 75
Bihar Money Lenders Act, 1938 — Section 15, 15(2)Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts23 Jul 1942
Bengal and North-Western Rly. Co. Vs Mohammad Munshi
Patna High Court · AIR 1943 Patna 111
Contract Act, 1872 — Section 151, 161
High Courts21 Jul 1942
Dhuma Manjhi and Others Vs Emperor
Patna High Court · AIR 1943 Patna 109
Penal Code, 1860 (IPC) — Section 343, 363, 366
High Courts20 Jul 1942
Jagdish Singh Vs Baijnath Singh
Patna High Court · AIR 1943 Patna 115
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139, 438
High Courts16 Jul 1942
Jadunandan Lal Vs Rampeyare Sao and Others
Patna High Court · AIR 1943 Patna 32
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts13 Jul 1942
Nandkishore Prasad Singh Vs Radhakishun
Patna High Court · AIR 1943 Patna 124
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts13 Jul 1942
Dargahi and Others Vs Emperor
Patna High Court · AIR 1943 Patna 122
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 323, 447
High Courts06 Jul 1942
Shibnarayan Das and Others Vs Satyadeo Prasad and Another
Patna High Court · AIR 1943 Patna 44
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 Jun 1942
Janki Pasban and Others Vs Emperor
Patna High Court · AIR 1943 Patna 6
Penal Code, 1860 (IPC) — Section 114, 323, 324
High Courts08 May 1942
Hasan Mirza and Another Vs Syed Bakar Hasan
Patna High Court · AIR 1943 Patna 102
Court Fees Act, 1870 — Section 12, 28Suits Valuation Act, 1887 — Section 11
High Courts07 May 1942
Muhammad Yakub Vs Abdul Manan and Others
Patna High Court · AIR 1943 Patna 48
Registration Act, 1908 — Section 28
High Courts06 May 1942
Sir Kameshwar Singh Bahadur Vs Rameshwar Singh and Others
Patna High Court · AIR 1943 Patna 66
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 15(b), 16