High Courts01 Apr 1942
SIDHESHWAR PRASAD NARAYAN SINGH and ANOTHER Vs COMMISSIONER OF Income Tax BIHAR AND ORISSA.
Patna High Court · AIR 1942 Patna 467 : (1942) 10 ITR 344
Income Tax Act, 1961 — Section 66(3)
COURT ARCHIVE
Patna High Court judgments, 1942
154 judgments · page 5 of 8
High Courts01 Apr 1942
Mangleshwari Prasad Vs Sheonath Prasad
Patna High Court · AIR 1943 Patna 4
Bihar and Orissa Municipal Act, 1922 — Section 124, 125Penal Code, 1860 (IPC) — Section 186
High Courts01 Apr 1942
Kameshwar Singh Bahadur Vs Government of Bihar
Patna High Court · AIR 1943 Patna 1
Bihar Agricultural Income Tax Act, 1938 — Section 25(3), 6(c), 7
High Courts01 Apr 1942
PROVINCE OF BIHAR Vs MAHANT HARIBHAJAN DAS OF ANDHARI.
Patna High Court · AIR 1942 Patna 267 : (1942) 10 ITR 399
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 8
High Courts27 Mar 1942
Sitla Sahai and Another Vs Gouri Nath and Another
Patna High Court · AIR 1942 Patna 477
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A
High Courts25 Mar 1942
Bonda Kui Vs Emperor
Patna High Court · AIR 1943 Patna 64
Penal Code, 1860 (IPC) — Section 79
High Courts25 Mar 1942
Banarsi Das Vs Mt. Bhawani Kuer and Others
Patna High Court · AIR 1942 Patna 386
Public Demands Recovery Act — Section 25, 45
High Courts23 Mar 1942
Narsingh Prasad Boobna and Others Vs Dhanraj Mills
Patna High Court · AIR 1943 Patna 53
Arbitration Act, 1940 — Section 19
High Courts21 Mar 1942
MAHARAJA KAMAKHYA NARAIN SINGH Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1942 Patna 491 : (1942) 10 ITR 177
Income Tax Act, 1961 — Section 66(3)
High Courts20 Mar 1942
Bansidhar Marwari Vs P.W.D.
Patna High Court · AIR 1943 Patna 3
Criminal Procedure Code, 1898 (CrPC) — Section 133, 438
High Courts13 Mar 1942
Ram Ranbijaya Prasad Singh Vs Lachimi Singh and Others
Patna High Court · AIR 1942 Patna 365
Bihar Tenancy Act, 1885 — Section 163A
High Courts13 Mar 1942
Ram Narain Sah and Another Vs Parmeshwar Prasad Sah and Others
Patna High Court · AIR 1942 Patna 414
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
High Courts12 Mar 1942
SRI RAMCHANDRA DEV Vs COMMISSIONER OF Income Tax.
Patna High Court · (1942) 10 ITR 141
Income Tax Act, 1961 — Section 66(2), 66(3)
High Courts11 Mar 1942
Prayag Lal and Others Vs Palakdeo Narain Singh and Others
Patna High Court · AIR 1942 Patna 419
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 8
High Courts11 Mar 1942
Mt. Kusmi and Others Vs Sadasi Mahto and Others
Patna High Court · AIR 1942 Patna 432
Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1898 (CrPC) — Section 488Evidence Act, 1872 — Section 91
High Courts10 Mar 1942
Ram Prasad Singh and Others Vs Mt. Bibi Khodaijatul Kubra and Others
Patna High Court · AIR 1944 Patna 163
Land Registration Act, 1876 — Section 55Transfer of Property Act, 1882 — Section 58
High Courts10 Mar 1942
Kesho Singh and Others Vs (Rani) Bhuneshwari Kuer
Patna High Court · AIR 1942 Patna 478
High Courts08 Mar 1942
S R MITTRA IN RE.
Patna High Court · (1942) 10 ITR 259
Income Tax Act, 1961 — Section 7
High Courts06 Mar 1942
In Re: S.R. Mitra
Patna High Court · AIR 1943 Patna 144
Income Tax Act, 1961 — Section 66(2), 7(1)
High Courts02 Mar 1942
Abdul Latif Khan Vs Somar Kunjra and Others
Patna High Court · AIR 1942 Patna 341