High Courts19 Nov 2001Dismissed
Sri. Ram Pandit Vs Union of India (UOI) and Others
Patna High Court · (2002) 1 PLJR 359
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 6 of 51
High Courts13 Nov 2001
Gopal Prasad Singh and Another Vs Satyavati Kumari and Others
Patna High Court · (2002) 1 PLJR 158
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts12 Nov 2001Allowed
Most. Ghughuni Devi and Others Vs Suraj Singh and Others
Patna High Court · (2002) 1 BLJR 127
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts12 Nov 2001Allowed
Bikrama Prasad Vs Bharat Prasad and Another
Patna High Court · (2001) 11 PAT CK 0043
High Courts12 Nov 2001Dismissed
Sri Anirudh Prasad Singh Vs District Board and Others
Patna High Court · (2001) 11 PAT CK 0037
High Courts09 Nov 2001Dismissed
Dharni Dhar Pd. Sinha Vs Mostt. Ram Dulari Devi
Patna High Court · (2001) 4 PLJR 692
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11
High Courts09 Nov 2001Allowed
State of Bihar and Others Vs Daroga Prasad and Others
Patna High Court · (2001) 11 PAT CK 0015
High Courts09 Nov 2001Dismissed
National Insurance Company Ltd. Vs Sudha Devi and Others
Patna High Court · (2002) 1 PLJR 162
High Courts08 Nov 2001Dismissed
Amol Jha Vs State of Bihar and Others
Patna High Court · (2002) 2 PLJR 23
High Courts08 Nov 2001Allowed
Ram Lakhan Lal Yadav Vs The State of Bihar and Others
Patna High Court · (2002) 2 PLJR 226
Evidence Act, 1872 — Section 114
High Courts07 Nov 2001Dismissed
Maa Shakti Engineering Works Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 223
High Courts07 Nov 2001Dismissed
Hardeo Yadav and Others Vs Dinanath Yadav and Others
Patna High Court · AIR 2002 Patna 60 : (2002) 1 PLJR 340
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts07 Nov 2001Dismissed
Binda Sah and Others Vs Vijay Nandan Prasad and Others
Patna High Court · (2001) 11 PAT CK 0038
High Courts07 Nov 2001Dismissed
Santosh Kumar Tiwary Vs The Union of India (UOI) and Others
Patna High Court · (2001) 11 PAT CK 0032
High Courts07 Nov 2001Allowed
Ram Naresh Sharma and Others Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0028
High Courts07 Nov 2001Allowed
Sandeep Kumar Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 821
Bihar Government Servants Conduct Rules, 1976 — Rule 23Hindu Succession Act, 1956 — Section 10, 8, 9
High Courts06 Nov 2001Dismissed
State Bank of India Vs Union of India (UOI) and Others
Patna High Court · (2001) 11 PAT CK 0046
High Courts06 Nov 2001
Laxmi Nivas Poddar Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 94 : (2001) 4 PLJR 693
High Courts06 Nov 2001Dismissed
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0023