High Courts17 Oct 2001Dismissed
Satan Dushadh and Hira Lohar Vs State of Bihar
Patna High Court · (2002) 2 PLJR 405
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 8 of 51
High Courts17 Oct 2001Allowed
Dinbandhu Pandey Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 263
High Courts17 Oct 2001
Ritesh Kumar and Another Vs State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0015
High Courts17 Oct 2001Allowed
Shri Ramji Rice Mills and Others Vs Bihar State Financial Corporation and Others
Patna High Court · (2001) 10 PAT CK 0010
High Courts17 Oct 2001Dismissed
Dr. Brajesh Kumar Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 34
Bihar Reorganisation Act, 2000 — Section 72, 74
High Courts16 Oct 2001
Dr. Kishore Kumar and Others Vs State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0040
High Courts16 Oct 2001Allowed
Bharat Manufacturing Company Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 74 : (2001) 4 PLJR 722
Drugs and Cosmetics Act, 1940 — Section 33N
High Courts16 Oct 2001Dismissed
Raghvendra Singh and Kisan Vikas Samittee Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 1
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 13, 15, 16, 17, 26ALand Acquisition Act, 1894 — Section 11, 18, 26A, 3, 37A
High Courts16 Oct 2001
Central Bihar Chamber of Commerce and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 116
Constitution of India, 1950 — Article 243Q, 243U
High Courts16 Oct 2001
Bihar Dalit Vikash Samiti Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 48
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 417, 419, 420, 467
High Courts16 Oct 2001
Ajay Kumar and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 278
High Courts15 Oct 2001Dismissed
United India Insurance Co. Ltd. Vs Sarswati Devi and Others
Patna High Court · (2001) 10 PAT CK 0044
High Courts15 Oct 2001Dismissed
Shankar Narain Ram and Others Vs The State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0006
High Courts15 Oct 2001Allowed
Malti Devi and Another Vs Binoy Kumar Gupta and Others
Patna High Court · (2001) 4 PLJR 716
Bihar Money Lenders Act, 1974 — Section 11, 12, 2K, 8Transfer of Property Act, 1882 — Section 76, 77
High Courts14 Oct 2001Dismissed
Dalip Singh Chaudhary Vs Union of India (UOI) and Others
Patna High Court · (2001) 3 BLJR 2349
Constitution of India, 1950 — Article 226
High Courts12 Oct 2001Dismissed
Sudhir Kumar Vs Civil Court and Others
Patna High Court · (2003) 2 PLJR 56
Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 — Rule 34, 35, 36Bihar Service Code, 1952 — Rule 99Civil Services (Classification, Control and Appeal) Rules — Rule 49A(2)
High Courts12 Oct 2001Dismissed
New India Assurance Co. Ltd. Vs Fida Hussain and Another
Patna High Court · (2001) 10 PAT CK 0046
High Courts12 Oct 2001Dismissed
Nawdip Kumar Vs Union of India(UOI)
Patna High Court · (2002) 142 ELT 314 : (2001) 4 PLJR 672
Customs Act, 1962 — Section 125
High Courts12 Oct 2001Allowed
Hindi Vidyapeeth Vs Ram Prit Rai and Others
Patna High Court · (2001) 4 PLJR 492
High Courts12 Oct 2001Dismissed
Prem Printing Press Vs Bihar State Text Book Publishing Corporation Ltd. and Others
Patna High Court · (2001) 4 PLJR 832