High Courts05 Oct 2001
State of Bihar Vs Ram Anup Singh and Another
Patna High Court · (2001) 10 PAT CK 0036
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 10 of 51
High Courts05 Oct 2001
Dilip Singh Vs State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0033
High Courts05 Oct 2001Allowed
Dr. Vidya Sagar Yadav Vs The Chancellor and Others
Patna High Court · (2001) 10 PAT CK 0016
High Courts04 Oct 2001Dismissed
Punya Mani Devi and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2268 : (2001) 4 PLJR 495
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 32, 5
High Courts03 Oct 2001Allowed
Ravi Ranjan alias Ravi Ranjan Yadav Vs State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0059
High Courts03 Oct 2001Dismissed
Amrendra Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2187
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts03 Oct 2001Allowed
Sanjana Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2189
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 120B, 384, 420, 465, 467
High Courts03 Oct 2001Dismissed
Fulena Roy Vs The State of Bihar
Patna High Court · (2002) 4 PLJR 356
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(2), 307, 324, 325
High Courts03 Oct 2001
Hakim Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 549
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts03 Oct 2001Allowed
Ramjanam Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 531
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(1), 32, 5, 6
High Courts03 Oct 2001Allowed
Brajendra Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 517
Bihar Reservation Act, 1991 — Section 4
High Courts01 Oct 2001
Joint Commissioner of Income Tax Vs Dr. (Smt.) Reeta Singh
Patna High Court · (2001) 10 PAT CK 0031
High Courts01 Oct 2001
Shakti Nath Jha Vs State and Others
Patna High Court · (2002) 2 PLJR 243
Constitution of India, 1950 — Article 227
High Courts28 Sept 2001Allowed
Dayanand Bharati Vs The Union of India (UOI)
Patna High Court · (2001) 09 PAT CK 0078
High Courts28 Sept 2001Allowed
The Association of Independent Schools, Bihar and Others Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0050
High Courts28 Sept 2001
Wellington Commercial Ltd. and Another Vs The State of Bihar and Another
Patna High Court · (2002) 1 PLJR 93
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts27 Sept 2001Dismissed
Eqbal Hussain Khan and Another Vs The State of Bihar Konain Akhtar Khan Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0066
High Courts27 Sept 2001Allowed
Bipin Kumar Rai and Another Vs State of Bihar
Patna High Court · (2001) 09 PAT CK 0049
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 107, 306