High Courts26 Sept 2001Allowed
Arvind Kumar Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 502
Bihar Service Rules, 1952 — Rule 100Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 11 of 51
High Courts26 Sept 2001Dismissed
Subhash Chandra Pandey Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 514
Constitution of India, 1950 — Article 226
High Courts26 Sept 2001Dismissed
Sri. Prem Nath Singh @ Prem Nath Priyadarshi Vs Smt. Kavita Devi
Patna High Court · (2002) 1 PLJR 112
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts25 Sept 2001Allowed
Raj Kumar Singh Vs The State of Bihar
Patna High Court · (2005) 1 PLJR 466
High Courts25 Sept 2001Allowed
Jitendra Kumar Sinha Vs State of Bihar and Another
Patna High Court · (2001) 4 PLJR 671
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts25 Sept 2001Dismissed
Mahanth Ram Das Vs The State of Bihar and Ors
Patna High Court · (2001) 09 PAT CK 0076
High Courts25 Sept 2001Allowed
Most. Monarma Devi Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2210 : (2001) 4 PLJR 275
High Courts25 Sept 2001Dismissed
Rameshwar Pati Tripathi and Others Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0040
High Courts25 Sept 2001Dismissed
Pramod Kumar Vs National Thermal Power Corporation and Others
Patna High Court · (2001) 09 PAT CK 0035
High Courts25 Sept 2001Allowed
Ranjendra Pathak and Others Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0002
High Courts24 Sept 2001
Smt. Chintamani Sinha Vs The State and Others
Patna High Court · (2001) 3 BLJR 2259 : (2001) 4 PLJR 264
High Courts24 Sept 2001Allowed
Ravi Amrohi Vs State of Bihar and Another
Patna High Court · (2002) 1 PLJR 743
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 192, 197, 200, 202, 204Penal Code, 1860 (IPC) — Section 182, 211, 380, 448
High Courts24 Sept 2001
Manish Kumar Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 274
High Courts21 Sept 2001Allowed
Fudan Lal Mandal and Others Vs State of Bihar and Others
Patna High Court · (2002) 3 PLJR 614
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(3), 48F
High Courts21 Sept 2001Dismissed
Bnupendra Jha and Others Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0069
High Courts21 Sept 2001Allowed
Monghyr Kshetriya Gramin Bank Vs Gramin Bank Employees Association Monghyr and Others
Patna High Court · (2002) 2 PLJR 13
High Courts21 Sept 2001Dismissed
Prakash Kahar and Another Vs The State of Bihar
Patna High Court · (2001) 09 PAT CK 0047
High Courts21 Sept 2001
Alam @ Alam Gir @ Lulha and Others Vs The State of Bihar
Patna High Court · (2001) 3 BLJR 2210A
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 395, 412
High Courts21 Sept 2001Dismissed
Devendra Roy Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0041
High Courts21 Sept 2001
National Insurance Co. Ltd. Vs Matiur Rahman and Others
Patna High Court · (2002) ACJ 1735
Motor Vehicles Act, 1994 — Item 3(iv)