High Courts21 Sept 2001Allowed
Sureshwar Sharma Vs The State of Bihar and Jai Shankar Prasad Jha
Patna High Court · (2001) 09 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 12 of 51
High Courts21 Sept 2001Dismissed
Vijay Kumar Agrawal Vs The Bihar State Electricity Board and Others
Patna High Court · (2002) 4 PLJR 819
Electricity (Supply) Act, 1948 — Section 5
High Courts21 Sept 2001Dismissed
Vijay Singh Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 636
Bihar Agricultural Produce Markets Act, 1960 — Section 14, 9, 9(4), 91Constitution of India, 1950 — Article 226
High Courts21 Sept 2001Allowed
The State of Bihar and Others Vs Smt. Shanti Devi
Patna High Court · (2002) 1 PLJR 710
High Courts20 Sept 2001Allowed
Sahdeo Rai Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0088
High Courts20 Sept 2001
Durga Bhawani Cold Storage Vs Bihar State Financial Corporation and Others
Patna High Court · (2001) 09 PAT CK 0055
High Courts20 Sept 2001Dismissed
Ashok Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0032
High Courts20 Sept 2001
Rajdeo Rai and Others Vs The State of Bihar and Others
Patna High Court · (2002) 3 PLJR 633
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 2(4), 34(2), 35
High Courts20 Sept 2001
Maa Mamta Cold Storage Pvt. Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 09 PAT CK 0028
High Courts20 Sept 2001Allowed
Gammon India Limited Vs The State of Bihar and Others
Patna High Court · (2001) 4 PLJR 567
High Courts19 Sept 2001
Prashant Kumar Suman Vs The Vice-Chancellor, L.N. Mithila Unversity and Others
Patna High Court · (2001) 4 PLJR 484
Bihar State Universities Act, 1976 — Section 10(11), 10(6), 2(i)
High Courts19 Sept 2001Allowed
Managing Director, B.S.T.B. Publishing Corporation Ltd. and Another Vs Md. Sahabuddin and Others
Patna High Court · (2001) 09 PAT CK 0070
High Courts19 Sept 2001Allowed
Debashish Bose Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0044
High Courts18 Sept 2001Dismissed
The State of Bihar and Another Vs Smt. Gowrama and Others
Patna High Court · (2001) 3 BLJR 2321
High Courts18 Sept 2001Allowed
Vimal Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0082
High Courts18 Sept 2001Dismissed
Basant Mukhiya Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 80
High Courts18 Sept 2001Allowed
Shashi Shekhar Jaurihar and Pushpa Lata Jaurihar Vs State of Bihar and Another
Patna High Court · (2001) 09 PAT CK 0068
High Courts18 Sept 2001Allowed
Bhartia and Sons Vs State of Bihar and Others
Patna High Court · AIR 2002 Patna 80 : (2001) 3 BLJR 2230 : (2001) 4 PLJR 411
Constitution of India, 1950 — Article 19, 301Forest Act, 1927 — Section 3, 41, 42, 76
High Courts18 Sept 2001
Harihar Singh Vs Nawal Kishore Chauhan
Patna High Court · (2001) 09 PAT CK 0051
High Courts17 Sept 2001
Kalyanpur Cement Ltd. Vs State of Bihar and Others
Patna High Court · (2001) 09 PAT CK 0053