High Courts12 Jan 2001Allowed
State of Bihar and Others Vs Devendra Kumar Mishra
Patna High Court · (2001) 01 PAT CK 0054
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 50 of 51
High Courts12 Jan 2001Allowed
Raj Kumar Singh Vs Bhupendra Narain Mandal University and Others
Patna High Court · AIR 2001 Patna 180 : (2001) 2 BLJR 1277 : (2001) 1 PLJR 549
Constitution of India, 1950 — Article 226
High Courts12 Jan 2001
Dilip Kumar Mishra and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1088 : (2001) 1 PLJR 554
High Courts12 Jan 2001
Gauri Shankar Tiwary Vs The Chairman-cum-Managing Director, State Bank of India and Others
Patna High Court · (2001) 01 PAT CK 0029
High Courts12 Jan 2001Allowed
Mohd. Tahir, etc. etc. Vs State of Bihar and Others etc.
Patna High Court · (2001) 01 PAT CK 0028
High Courts11 Jan 2001
Dhurwa Prashad Jaiswal @ Dhurwa Kumar Vs Jagan Prashad
Patna High Court · (2001) 4 PLJR 416
Succession Act, 1925 — Section 383
High Courts11 Jan 2001Allowed
Kamar Raja Vs State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0058
High Courts11 Jan 2001Dismissed
Jogendra Prasad @ Bhola and Others Vs Kamlesh Kumar and Others
Patna High Court · AIR 2001 Patna 181 : (2002) 1 PLJR 740
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Succession Act, 1925 — Section 232
High Courts11 Jan 2001Allowed
The Union of India and Others Vs Shiv Shankar Ray
Patna High Court · (2001) 2 PLJR 6
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jan 2001Dismissed
Uma Kant Singh Vs State of Bihar
Patna High Court · (2001) 2 PLJR 578
High Courts10 Jan 2001
Smt. Basanti Devi and Others Vs State of Bihar and Another
Patna High Court · (2001) 01 PAT CK 0049
High Courts10 Jan 2001Dismissed
Haribansh Narayan and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 456 : (2001) 1 PLJR 649
High Courts10 Jan 2001Dismissed
Chandra Shekhar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 2
Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts10 Jan 2001
Dr. Umesh Chandra Pandey Vs The State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0008
High Courts09 Jan 2001Allowed
Smt. Tej Rani Devi and Others Vs Smt. Indira Devi and others
Patna High Court · (2001) 1 PLJR 661
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts09 Jan 2001Dismissed
Lakshman Kumar Varma Vs State Bank of India and Others
Patna High Court · (2001) 01 PAT CK 0033
High Courts05 Jan 2001Allowed
Laldeo Yadav and Others Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 751
Penal Code, 1860 (IPC) — Section 148, 149, 307
High Courts05 Jan 2001Allowed
Radhe Shyam Chaudhary Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 237
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts04 Jan 2001Dismissed
Devendra Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 19
High Courts04 Jan 2001
Dhirendra Mohan Sinha Vs State of Bihar and Others
Patna High Court · (2002) 4 PLJR 162