High Courts31 Jan 2001Dismissed
Brajesh Kumar Vila Vs State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0050
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 48 of 51
High Courts31 Jan 2001Allowed
Akhouri Sanjay Nath Vs Union of India (UOI) and Others
Patna High Court · (2001) 01 PAT CK 0030
High Courts31 Jan 2001Allowed
Sri Amrendra and Others, etc. Vs State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0024
High Courts31 Jan 2001Dismissed
Babu Ram Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 549 : (2001) 2 PLJR 256
High Courts31 Jan 2001Allowed
Bihar State Electricity Board Vs Braj Kishore Singh and Others
Patna High Court · (2001) 01 PAT CK 0014
High Courts31 Jan 2001Allowed
Jitendra Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (2001) 01 PAT CK 0012
High Courts30 Jan 2001Allowed
Smt. Renu Kumari Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 804
Forest (Bihar Amendment) Act, 1990 — Section 52Forest Act, 1927 — Section 33, 41, 52(3), 52(5)Penal Code, 1860 (IPC) — Section 379, 411
High Courts28 Jan 2001Allowed
Sudhir Kumar Verma Vs Sri Ashok Kumar Sah and Another
Patna High Court · (2001) 01 PAT CK 0056
High Courts24 Jan 2001Allowed
Narayan Das Sharma and Others, etc. Vs State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0021
High Courts23 Jan 2001
Pallab Mazumdar and Others Vs The State of Bihar and Others
Patna High Court · (2001) 01 PAT CK 0040
High Courts23 Jan 2001
Satendra Kumar Singh Kushwaha Vs The State of Bihar
Patna High Court · (2003) CriLJ 392
Penal Code, 1860 (IPC) — Section 366A, 376
High Courts23 Jan 2001Allowed
Surendra Prasad Singh and Others Vs Mungeshwar Pasi and Others
Patna High Court · (2001) 1 BLJR 525
High Courts22 Jan 2001Allowed
Saraswati Vilas Sanskrit Mahavidyalaya and Others and Kirti Narayan Kamakhya Sanskrit Mahavidyalaya and Others Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2001) 01 PAT CK 0041
High Courts22 Jan 2001Dismissed
Ram Pravesh Singh Vs The State of Bihar and Another
Patna High Court · (2001) 2 PLJR 498
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Jan 2001Allowed
Branch Manager, Sheikhpura Branch, State Bank of India Vs Arjun Prasad Singh and Others
Patna High Court · AIR 2002 Patna 130 : (2001) 49 BLJR 542
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60(3)
High Courts22 Jan 2001Allowed
Saraswati Vilas Sanskrit Mahavidyalaya and Others Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2001) 01 PAT CK 0004
High Courts21 Jan 2001Allowed
Branch Manager, Sheikhpura Branch State Bank of India Vs Arjun Prasad Singh and Others
Patna High Court · (2001) 1 PLJR 552
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3, 60, 60(1), 60(3)
High Courts19 Jan 2001Dismissed
Ibrahim Ansari Vs State of Bihar
Patna High Court · (2001) 01 PAT CK 0045
High Courts19 Jan 2001Allowed
Jugesh Kumar Vs Allahabad Bank and Others
Patna High Court · (2001) 49 BLJR 465 : (2001) 1 LLJ 1550 : (2001) 1 PLJR 748
Allahabad Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 18
High Courts19 Jan 2001Allowed
Deolal Sha Sudist Narayan and Others, etc. etc. Vs State of Bihar and Others, etc.
Patna High Court · (2001) 01 PAT CK 0035