High Courts06 Feb 2001Dismissed
Prahlad Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 486
Constitution of India, 1950 — Article 14, 21, 23
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 47 of 51
High Courts06 Feb 2001Dismissed
Bhulan Singh Vs The Bihar School Examination Board, Patna and Others
Patna High Court · (2001) 2 PLJR 403
Constitution of India, 1950 — Article 226
High Courts05 Feb 2001Dismissed
M/s. Bharat Agriculture and Mechanical Engineering Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 327
Constitution of India, 1950 — Article 14, 226
High Courts05 Feb 2001
Most. Indira Seth Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 117
High Courts05 Feb 2001Allowed
Ratish Jha and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 45
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts05 Feb 2001Dismissed
Quazi Abdul Waris Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 561
Bihar State Madarsa Education Board Act, 1981 — Section 14
High Courts05 Feb 2001Allowed
Bihar Rajya Sahkarila Prabandhak Sangh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 275
High Courts05 Feb 2001Allowed
Vikash Singh and Others Vs Devesh Pratap Singh
Patna High Court · (2001) 02 PAT CK 0062
High Courts05 Feb 2001Allowed
In Re: Kamleshwari Devi (Deceased) and Vikas Singh and Others
Patna High Court · (2001) 02 PAT CK 0059
High Courts05 Feb 2001Allowed
Binay Prakash Singh Vs State and Another
Patna High Court · (2001) 1 BLJR 642 : (2001) 2 PLJR 49
High Courts05 Feb 2001
Baijnath Tiwary and Another Vs Jamuna Singh
Patna High Court · (2001) 1 BLJR 695
High Courts05 Feb 2001
Yadav Lal Prasad Gupta Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 398
High Courts05 Feb 2001Dismissed
Mushtaque Ahmad Khan Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 38
Constitution of India, 1950 — Article 226
High Courts02 Feb 2001Allowed
Raj Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 710
High Courts02 Feb 2001
Mst. Binda Kunwar Vs State of Bihar
Patna High Court · (2001) 1 BLJR 575 : (2001) 3 PLJR 54
Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16
High Courts02 Feb 2001Dismissed
Jag Narayan Singh and Others Vs State Bank of India and Others
Patna High Court · (2001) 02 PAT CK 0066
High Courts02 Feb 2001
Satyendra Pandey Vs State of Bihar
Patna High Court · (2002) 140 ELT 381 : (2001) 2 PLJR 747
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts02 Feb 2001Allowed
Nathun Choudhary Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 590 : (2001) 2 PLJR 336
Constitution of India, 1950 — Article 24
High Courts02 Feb 2001Dismissed
Ajo Paswan Vs State of Bihar
Patna High Court · (2002) 4 PLJR 317
Penal Code, 1860 (IPC) — Section 302, 307
High Courts01 Feb 2001
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 747