High Courts12 Feb 2001Allowed
Umesh Prasad and Others Vs Bihar State Electronic Development Corpon. Ltd.
Patna High Court · (2001) 2 PLJR 616
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 46 of 51
High Courts12 Feb 2001Allowed
Ram Sakhi Devi Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0078
High Courts12 Feb 2001Allowed
Umesh Mandal Vs State of Bihar
Patna High Court · (2002) 4 PLJR 322
Penal Code, 1860 (IPC) — Section 134, 302
High Courts09 Feb 2001Dismissed
Dadan Bhai Vs The State of Bihar and Another
Patna High Court · (2001) 2 PLJR 446
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 423
High Courts08 Feb 2001Allowed
Ashok Kumar Singh @ Pankaj Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 225
Criminal Procedure Code, 1973 (CrPC) — Section 325, 326, 326(1), 326(2), 326(3)Essential Commodities Act, 1955 — Section 12AA, 7
High Courts08 Feb 2001
The Chairman, B.S.E.B. and Others Vs Magadh Re-rolling Mill and Others
Patna High Court · (2001) 1 BLJR 636 : (2001) 2 PLJR 286
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Public Demands Recovery Act — Section 46
High Courts08 Feb 2001Dismissed
Mohd. Sirajuddin and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 689 : (2001) 2 PLJR 594
Census Act, 1948 — Section 18, 4
High Courts07 Feb 2001Dismissed
Md. Jaliluddin Vs The State of Bihar and Another
Patna High Court · (2001) 1 PLJR 796
Criminal Procedure Code, 1973 (CrPC) — Section 309(2)Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts07 Feb 2001Dismissed
Mohd. Ilyas Vs High Court of Judicature and Others
Patna High Court · (2001) 2 BLJR 1019
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2001
Krishna Chandra Prasad Singh, M.L.A. Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 159
Constitution of India, 1950 — Article 226
High Courts07 Feb 2001Allowed
Mazhar Imam Afroj Vs Union of India (UOI) and Others
Patna High Court · (2001) 02 PAT CK 0049
High Courts07 Feb 2001
Kali Sao and Others Vs Smt. Shanti Devi and Others
Patna High Court · (2001) 02 PAT CK 0043
High Courts07 Feb 2001Dismissed
Hira Lal Singh Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0039
High Courts07 Feb 2001
Sushil Kumar Modi and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 105
Bihar Reorganisation Act, 2000 — Section 34, 89, 89(1), 89(2)
High Courts06 Feb 2001Allowed
Baleshwar Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 285
High Courts06 Feb 2001Allowed
Ram Ekbal Prasad and Others Vs State of Bihar
Patna High Court · (2001) 3 PLJR 289
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 326
High Courts06 Feb 2001Dismissed
Mahi Kant Chaudhary and Others Vs State of Bihar and Another
Patna High Court · (2001) CriLJ 3819 : (2001) 1 PLJR 786
Criminal Procedure Code, 1973 (CrPC) — Section 397(3)Penal Code, 1860 (IPC) — Section 195, 420, 465, 467, 471
High Courts06 Feb 2001Allowed
Ajay Kumar Rana Vs State of Bihar and Others
Patna High Court · (2001) 02 PAT CK 0053
High Courts06 Feb 2001Allowed
Ratnanand Jha Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 586 : (2001) 1 PLJR 793
Bengal Survey Act, 1875 — Section 2, 41