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Patna High Court judgments, 2001

1,006 judgments · page 45 of 51

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High Courts15 Feb 2001

V.K. Agrawal Vs Union of India

Patna High Court · (2001) 02 PAT CK 0038

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High Courts15 Feb 2001Allowed

Vijay Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2001) 2 PLJR 110

Constitution of India, 1950 — Article 14
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High Courts14 Feb 2001

Mahanth Ram Kishore Das and Others Vs Bihar State Board of Religious Trusts and Another

Patna High Court · (2001) 02 PAT CK 0073

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High Courts14 Feb 2001Dismissed

Smt. Krishna Devi-Devi Prasad Kejariwal Matri Sadan Vs State of Bihar and Others

Patna High Court · (2001) 02 PAT CK 0065

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High Courts14 Feb 2001Dismissed

Krishna Devi-Devi Prasad Kejariwal Matri Sadan Vs State of Bihar and Others

Patna High Court · (2001) 02 PAT CK 0048

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High Courts14 Feb 2001

Kameshwar Prasad Singh Vs Rajendra Upadhya and Another

Patna High Court · (2001) 1 BLJR 638 : (2001) 3 PLJR 396

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A
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High Courts14 Feb 2001Allowed

Jairaj Singh Vs The State of Bihar and Others

Patna High Court · (2001) 2 PLJR 451

Constitution of India, 1950 — Article 226
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High Courts14 Feb 2001

Parshu Ram Singh Vs State and Others

Patna High Court · (2001) 3 PLJR 263

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High Courts14 Feb 2001Allowed

Radha Krishna Exports Pvt. Ltd. Vs Pandadul Co-operative Spinning

Patna High Court · (2001) 3 PLJR 675

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11
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High Courts14 Feb 2001

Meera Kumari Vs Union of India and Others

Patna High Court · (2001) 2 PLJR 217

Constitution of India, 1950 — Article 226
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High Courts14 Feb 2001Dismissed

Chandradeo Singh Vs Bhojpur-Rohtas Gramin Bank and Others

Patna High Court · (2001) 2 PLJR 575

Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 311
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High Courts13 Feb 2001Dismissed

Shri Rambilash Choudhary and another Vs Shri Lakshmi Sao

Patna High Court · (2001) 2 PLJR 571

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High Courts13 Feb 2001Allowed

Ashok Kumar Mishra Vs State of Bihar and Another

Patna High Court · (2001) 2 PLJR 396 : (2001) 3 RCR(Civil) 460

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 307, 34, 379
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High Courts13 Feb 2001Allowed

Bishundeo Sharma Vs The State of Bihar and Others

Patna High Court · (2001) 02 PAT CK 0077

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High Courts13 Feb 2001

Raj Kumar Ram Vs Ram Karan Mochi and Another

Patna High Court · (2001) 1 BLJR 594 : (2001) 3 CivCC 234 : (2001) 2 PLJR 453

Hindu Adoptions and Maintenance Act, 1956 — Section 9
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High Courts13 Feb 2001Allowed

Sushil Kumar Karan Vs State of Bihar and Others

Patna High Court · AIR 2001 Patna 221 : (2001) 3 PLJR 285

Constitution of India, 1950 — Article 14
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High Courts13 Feb 2001Dismissed

Ram Nandan Sao Vs State of Bihar and Another

Patna High Court · (2001) 02 PAT CK 0033

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High Courts13 Feb 2001Allowed

Bihar State Electricity Board and Others Vs Sanjay Kumar Singh and Others

Patna High Court · (2001) 3 PLJR 111

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High Courts13 Feb 2001Allowed

Shabana Begum Vs The Bank of Baroda and Others

Patna High Court · (2001) 1 PLJR 814

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High Courts13 Feb 2001Allowed

Krishna Nandan Prasad Singh and Others Vs State and Others

Patna High Court · (2001) 02 PAT CK 0003

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