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Patna High Court judgments, 2001

1,006 judgments · page 43 of 51

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High Courts28 Feb 2001Allowed

Lalita Singh Vs State of Bihar and Others

Patna High Court · (2001) 3 PLJR 77

Bihar Government Employees (Special Provisions Concerning Family Planning) Rules, 1977 — Rule 2, 3
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High Courts27 Feb 2001Allowed

Srimati Manorma Devi and Another Vs Surendra Prasad Viskarma @ Surendra Prasad Mistri

Patna High Court · (2001) 3 PLJR 249

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14
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High Courts27 Feb 2001

Ashok Kumar Choudhary Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 23

Bihar Finance Act, 1985 — Section 25A
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High Courts26 Feb 2001Dismissed

Dhami Dhar Singh Vs The Central Bank of India and Others

Patna High Court · (2001) 3 PLJR 84

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High Courts26 Feb 2001Dismissed

Maharani Fuels (P) Ltd. Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 119

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High Courts23 Feb 2001Allowed

Roza Hussain Vs State of Bihar and Others

Patna High Court · (2001) 02 PAT CK 0058

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High Courts23 Feb 2001

Biku Yadav and Others Vs Champa Devi and Others

Patna High Court · (2001) 1 BLJR 780 : (2001) 2 PLJR 319

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts23 Feb 2001Dismissed

Bihar State Forest Development Corporation and Others Vs The State of Bihar and Others

Patna High Court · (2001) 3 PLJR 81

Constitution of India, 1950 — Article 21, 39, 41
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High Courts23 Feb 2001

Vijay Kumar Verma Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 815

Bihar Panchayat Raj Act, 1993 — Section 140
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High Courts22 Feb 2001Dismissed

Dhrub Lochan Pradhan Vs The State of Bihar and Others

Patna High Court · (2001) 2 PLJR 345

Constitution of India, 1950 — Article 141, 142
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High Courts22 Feb 2001Dismissed

Tarkeshwar Chandrabanshi and Others Vs The Union of India and Others

Patna High Court · (2001) 2 PLJR 321

Penal Code, 1860 (IPC) — Section 305, 306, 309
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High Courts22 Feb 2001Dismissed

Sharda Devi Vs Bank of India and Others

Patna High Court · (2001) 02 PAT CK 0087

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High Courts22 Feb 2001

Gulab Chand Mehta and Others Vs State of Bihar

Patna High Court · (2001) 02 PAT CK 0055

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High Courts22 Feb 2001Allowed

Dr. Ram Shankar Jha Vs The State of Bihar and Others

Patna High Court · (2001) 2 PLJR 355

Bihar Reorganisation Act, 2000 — Section 76
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High Courts22 Feb 2001Allowed

Shambhu Nath Singh Vs The State of Bihar

Patna High Court · (2001) 2 PLJR 367

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304, 34, 364
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High Courts22 Feb 2001Dismissed

Shyam Sunder Prasad Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 254

Bihar Pension Rules, 1950 — Rule 43
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High Courts20 Feb 2001Allowed

Kapildeo Singh Vs State of Bihar and Others

Patna High Court · (2001) 1 BLJR 782 : (2001) 2 PLJR 85

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High Courts20 Feb 2001Allowed

Rambali Raut and Others Vs Most. Bachia and Others

Patna High Court · (2001) 2 BLJR 942 : (2001) 2 PLJR 604

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High Courts20 Feb 2001

Bihar State Electricity Board and Others Vs Madan Mohan Prasad and Others

Patna High Court · (2001) 2 BLJR 920 : (2001) 2 PLJR 58

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High Courts20 Feb 2001Allowed

Shyam Deo Singh Vs State of Bihar and Others

Patna High Court · (2001) 02 PAT CK 0045

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