High Courts07 Mar 2001
Sitaram Prasad Singh Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2001) 2 PLJR 386
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 42 of 51
High Courts05 Mar 2001Dismissed
Bhrigunath Singh and Others Vs Braj Banshi Singh and Others
Patna High Court · (2001) 2 PLJR 350
Civil Procedure Code, 1908 (CPC) — Order 1 rule 8, Order 41 Rule 22, 145Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts05 Mar 2001Allowed
State of Bihar and Others Vs Arya Devi and Others
Patna High Court · (2001) 03 PAT CK 0079
High Courts05 Mar 2001
Chand Prasad and Others Vs State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0063
High Courts05 Mar 2001
Chhathoo Lal Vs Union of India (UOI) and Others
Patna High Court · (2001) 3 PLJR 67
High Courts05 Mar 2001Allowed
Smt. Uma Devi Sinha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 587
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1)Penal Code, 1860 (IPC) — Section 188
High Courts02 Mar 2001Allowed
Chandrika Singh and Another Vs Awadh Behari Singh
Patna High Court · (2001) 2 PLJR 312
High Courts02 Mar 2001Allowed
Ram Lakhan Yadav Vs Union of India (UOI) and Others
Patna High Court · (2001) 03 PAT CK 0025
High Courts02 Mar 2001Allowed
Dr. Shiv Narain Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 817
Bihar College Service Commission Act, 1976 — Section 2(10)Constitution of India, 1950 — Article 14, 16, 162
High Courts01 Mar 2001Dismissed
Ram Pratap Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 75
High Courts01 Mar 2001Dismissed
Dilip Kumar Singh @ Chhedi Singh Vs State of Bihar
Patna High Court · (2001) CriLJ 3820
Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts01 Mar 2001
Bhrigunath Singh and Others Vs Braj Banshi Singh and Others
Patna High Court · (2001) 2 BLJR 937
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts01 Mar 2001Allowed
S. Hafeez Ahmad and Another Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 260
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3)
High Courts01 Mar 2001Dismissed
Babulal Sahani and Others Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 228
High Courts01 Mar 2001Dismissed
Ajaya Kumar Sah Vs The State of Bihar and Another
Patna High Court · (2001) 3 PLJR 585
Arms Act, 1959 — Section 25(1B), 25A, 26
High Courts28 Feb 2001
Bhubneshwari Devi Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 277
Bihar Pension Rules, 1950 — Rule 16
High Courts28 Feb 2001Allowed
Satyendra Nath Nandan, Vs State of Bihar and Others etc. etc.
Patna High Court · (2001) 2 BLJR 925 : (2001) 2 PLJR 248
Bihar Reorganisation Act, 2000 — Section 53, 72, 74
High Courts28 Feb 2001Dismissed
Priyambada Singh Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 243
Indira Gandhi Institute of Medical Sciences Act, 1984 — Section 26Indira Gandhi Sansthan Niyamawali, 1984 — Rule 7
High Courts28 Feb 2001
Kamleshwari Singh Vs State of Bihar and Others
Patna High Court · (2001) 3 PLJR 69
High Courts28 Feb 2001Allowed
Pramod Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 235
Arms Act, 1959 — Section 25(1)(A), 26, 27Penal Code, 1860 (IPC) — Section 302