High Courts20 Mar 2001Dismissed
Mohan Sao and Others Vs Chhotelal Sao and Another
Patna High Court · (2001) 2 PLJR 364
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 40 of 51
High Courts19 Mar 2001Dismissed
Bihar School Examination Board and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 2001 Patna 166 : (2001) 2 PLJR 529
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11, 15
High Courts19 Mar 2001Dismissed
Kamta Prasad Pandey and Others Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 1189
Prevention of Corruption Act, 1988 — Section 13, 7
High Courts19 Mar 2001Allowed
State of Bihar and Others Vs Basudeo Sinha
Patna High Court · (2001) 03 PAT CK 0043
High Courts19 Mar 2001Allowed
Kusheshwar Prasad Singh Vs Tatar Mandal and Another
Patna High Court · (2001) 4 PLJR 167 : (2001) 2 PLJR 263
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Mar 2001Allowed
Shanta Bendit Subiru Barla @ Shanta Barla Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 583
High Courts16 Mar 2001
Ambika Prasad and Others Vs Chun Chun Yadav and Others
Patna High Court · (2001) 2 BLJR 953 : (2001) 3 PLJR 482
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Mar 2001
Chaturanan Yadav Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 272
Bihar Panchayat Raj Act, 1993 — Section 140
High Courts16 Mar 2001Dismissed
Neetu Jha Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 266
High Courts15 Mar 2001
Akhil Bhartiya Sikshan, Mandal Darbhanga Branch and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 24
High Courts15 Mar 2001Allowed
Chandari Devi @ Chanari Devi Vs Tej Narain Singh and Others
Patna High Court · (2001) 2 PLJR 399
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Evidence Act, 1872 — Section 106
High Courts15 Mar 2001Dismissed
Kalendra Prasad Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 223
High Courts15 Mar 2001Allowed
Haribansh Tiwari and Others Vs Sonamati Kunwar and Others
Patna High Court · (2001) 2 PLJR 371
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts14 Mar 2001
Nitishwar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0077
High Courts14 Mar 2001Dismissed
Ramesh Kumar Bhalotia Vs Lalti Kumar Bhalotia and Others
Patna High Court · (2001) 03 PAT CK 0073
High Courts14 Mar 2001Dismissed
Parma Nand Srivastava Vs The Union of India and Others
Patna High Court · (2001) 2 PLJR 412
High Courts14 Mar 2001Dismissed
Nitishwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 03 PAT CK 0059
High Courts14 Mar 2001Dismissed
Ramesh Kumar Bhalotia Vs Lalit Kumar Bhalotia and Others
Patna High Court · (2001) 03 PAT CK 0058
High Courts14 Mar 2001
Hindustan Petroleum Corporation Ltd. and Others Vs Jag Mohan Mehrotra and Another Jag Mohan Mehrotra and Another Vs Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2001) 03 PAT CK 0047
High Courts14 Mar 2001
Jag Mohan Mehrotra and Another Vs Hindustan Petroleum Corporation Ltd. and Another
Patna High Court · (2001) 03 PAT CK 0031