High Courts14 Mar 2001Dismissed
Vijoy Singh Vs The State of Bihar
Patna High Court · (2001) 2 PLJR 590
Penal Code, 1860 (IPC) — Section 307, 324, 34
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 41 of 51
High Courts13 Mar 2001Allowed
State of Bihar Vs Braj Nandan Raut
Patna High Court · (2001) CriLJ 3678 : (2001) 2 PLJR 809 : (2001) 4 RCR(Criminal) 769
Bihar Conduct of Examination Act, 1981 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 109, 116, 120(B), 201, 420
High Courts13 Mar 2001Dismissed
Radha Krishna Trust Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 473
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 6
High Courts13 Mar 2001Allowed
Ram Bilash Singh Vs The State of Bihar
Patna High Court · (2001) 03 PAT CK 0020
High Courts13 Mar 2001Allowed
Khem Chand Vs State (NCT) of Delhi
Patna High Court · (2001) 03 PAT CK 0016
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Mar 2001Dismissed
Sri Chand Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 227
Constitution of India, 1950 — Article 226, 239B, 329, 329(b)Representation of the People Act, 1951 — Section 14, 66
High Courts12 Mar 2001
Shailendra Kumar Pathak Vs State of Bihar and Others
Patna High Court · (2001) 2 PLJR 614
High Courts12 Mar 2001
Ram Ugrah Sharma Vs Union of India and others
Patna High Court · (2001) 2 PLJR 612
High Courts12 Mar 2001
Most Phul Kumari Devi and Others Vs The State of Bihar and Others
Patna High Court · (2001) 2 PLJR 395
Constitution of India, 1950 — Article 14, 16
High Courts12 Mar 2001Allowed
Anandlok Sahkari Avas Samiti Ltd. Vs Subedar Singh and Others
Patna High Court · (2001) 03 PAT CK 0017
Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 2001Allowed
Shambhu Shankar Thakur Vs State of Bihar and Others
Patna High Court · (2001) 2 BLJR 943 : (2001) 2 PLJR 205
Constitution of India, 1950 — Article 309Police Act, 1861 — Section 12, 7
High Courts08 Mar 2001Allowed
Kaushal Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 632
High Courts08 Mar 2001Dismissed
Barjesh Kumar Vikal Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 29
High Courts08 Mar 2001
Tapeshwar Yadav and Others Vs State of Bihar and Others
Patna High Court · (2002) CriLJ 698
Penal Code, 1860 (IPC) — Section 395
High Courts08 Mar 2001
Rajendra Prasad Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 143
High Courts08 Mar 2001Dismissed
S. Itrat Hussain Vs Registrar, Co-operative Societies, Bihar, Patna and Others
Patna High Court · (2001) 2 PLJR 253
Constitution of India, 1950 — Article 12, 226
High Courts08 Mar 2001Allowed
Muneshwar Singh Vs State of Bihar and Another
Patna High Court · (2001) 2 PLJR 265
Seeds Act, 1966 — Section 14(1), 7
High Courts08 Mar 2001
Sanjeev Kumar Sinha and Another Vs State Bank of India and Others
Patna High Court · (2001) 03 PAT CK 0026
High Courts08 Mar 2001
Mundrika Singh Yadav Vs Shiv Bachan Yadav and Others
Patna High Court · (2001) 03 PAT CK 0014
High Courts08 Mar 2001Allowed
Sanjeev Kumar Sinha, etc. Vs State Bank of India and Others etc.
Patna High Court · (2001) 03 PAT CK 0012