High Courts06 Nov 2001
Pankaj Kumar Vs State of Bihar
Patna High Court · (2002) 1 BLJR 165 : (2001) 4 PLJR 695 : (2001) 4 PLJR 694
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 7 of 51
High Courts05 Nov 2001Dismissed
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0065
High Courts05 Nov 2001Allowed
Md. Zakir Hussain Vs Hareshwar Prasad Singh and Others
Patna High Court · (2002) 1 BLJR 102 : (2001) 4 PLJR 713
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts05 Nov 2001Dismissed
Laxmi Choudhary Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 87 : (2002) 1 PLJR 79
Constitution of India, 1950 — Article 14, 16
High Courts05 Nov 2001Dismissed
Anugrah Narain Singh and Others Vs Bindhyachal Sharan Verma and Another
Patna High Court · (2002) 1 PLJR 95
Limitation Act, 1963 — Article 65, 27
High Courts02 Nov 2001Dismissed
Nathun Yadav and Arjun Yadav Vs The State of Bihar
Patna High Court · (2001) 11 PAT CK 0067
High Courts02 Nov 2001Allowed
Vishwanath Kumar Vs State of Bihar and Others
Patna High Court · (2003) 3 PLJR 879
High Courts01 Nov 2001Allowed
Chandeshwar Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2001) 3 BLJR 2345 : (2001) 4 PLJR 616
Bihar Panchayat Raj Act, 1993 — Section 44(3), 44(4)
High Courts01 Nov 2001Dismissed
Uma Sharan Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2001) 11 PAT CK 0060
High Courts01 Nov 2001
Basanti Devi Vs Gena Sah and Others
Patna High Court · (2002) 2 PLJR 12
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Nov 2001Dismissed
Raish Lal Prasad and Others Vs Bibi Jubaida Khatoon and Others
Patna High Court · AIR 2002 Patna 56 : (2002) 1 PLJR 185
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Nov 2001Allowed
Oriental Insurance Company Ltd. Vs Shanti Devi and Others
Patna High Court · (2001) 11 PAT CK 0019
High Courts30 Oct 2001Allowed
Yogendra Sah Vs Gauri Shankar Sah (dead) by L.Rs. and Others
Patna High Court · (2001) 10 PAT CK 0051
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts19 Oct 2001Allowed
Ram Sayani devi and Another Vs Ram Kumari Devi and Others
Patna High Court · (2001) 3 BLJR 2339 : (2001) 4 PLJR 724
High Courts19 Oct 2001Allowed
Baji Lal Mishra and Others Vs Bhagwati Sharan Mishra and Others
Patna High Court · (2002) 4 PLJR 607
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Article 120, 121, 5
High Courts19 Oct 2001Dismissed
Shristi Developers Private Ltd. Vs The State of Bihar and Others
Patna High Court · (2001) 10 PAT CK 0030
High Courts19 Oct 2001
Madan Gopal Lal Vs State of Bihar and Others
Patna High Court · (2001) 4 PLJR 823
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts19 Oct 2001Allowed
Keshwant Singh Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 5
Bihar State Drug Control Service (Recruitment and the Service Conditions) Rules, 1983 — Rule 3Constitution of India, 1950 — Article 309Drugs and Cosmetics Act, 1940 — Section 21, 3
High Courts19 Oct 2001
Shri Dilip K. Basu, etc., etc. Vs State of West Bengal and Others
Patna High Court · (2001) 10 PAT CK 0008
High Courts18 Oct 2001
Vindyawashini Prasad @ Vindhyawashini Prasad Verma Vs Shashi Kant Verma and Another
Patna High Court · (2001) 10 PAT CK 0049