High Courts12 Dec 2001Allowed
Shri Nageshwar Singh and Others Vs Shri Karamdeo Singh and Others
Patna High Court · (2001) 12 PAT CK 0048
COURT ARCHIVE
Patna High Court judgments, 2001
1,006 judgments · page 2 of 51
High Courts12 Dec 2001Dismissed
Awadesh Chandra Sinha Vs State of Bihar and Others
Patna High Court · (2002) 1 BLJR 16 : (2002) 1 PLJR 307
High Courts12 Dec 2001Dismissed
Sheikh Saukat and Others Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 235
Penal Code, 1860 (IPC) — Section 147, 323, 447
High Courts11 Dec 2001
Late Kameshwar Prasad Sinha Shrimati Leshma Dutt @ ''Lesee'' Vs Shri Subhash Sinha
Patna High Court · (2002) 1 PLJR 411
Succession Act, 1925 — Section 192, 193, 194
High Courts11 Dec 2001Dismissed
Ashok Kumar @ Ashok Kumar Singh @ Ashok Kumar Sinha Vs The State of Bihar and Surendra Kumar @ Ram Kishun Mahto
Patna High Court · (2002) 1 PLJR 302
Penal Code, 1860 (IPC) — Section 406, 420, 467
High Courts11 Dec 2001Dismissed
Mannu Yadav and Another Vs The State of Bihar
Patna High Court · (2002) 1 BLJR 396
Penal Code, 1860 (IPC) — Section 326, 34, 341
High Courts11 Dec 2001Allowed
UCO Bank Vs Eastern Sugar Industries Limited and Another
Patna High Court · (2002) 1 PLJR 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts11 Dec 2001Dismissed
Kalawati Devi Vs State of Bihar
Patna High Court · (2002) 1 BLJR 398
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 50
High Courts11 Dec 2001Dismissed
Kishori Das and Others Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 356
High Courts11 Dec 2001Allowed
Gagan Rai @ Gagandeo Rai, Bhuli @ Ramagya Mahto, Sattan allias Chhakan Mahto and Ghutuk Mahto @ Rajbanshi Mahto @ Rajbanshi Vs The State of Bihar
Patna High Court · (2002) 1 PLJR 294
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 396
High Courts10 Dec 2001Dismissed
Bharat Prasad Chourasia Vs State of Bihar and Others
Patna High Court · (2002) 1 PLJR 329
Bihar Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 3
High Courts10 Dec 2001Dismissed
Surendra Prasad Vs The State of Bihar and Others
Patna High Court · (2002) 1 PLJR 233
High Courts10 Dec 2001Allowed
Yogendra Nath Puri and Others Vs Paras Nath Puri and Others
Patna High Court · (2002) 1 PLJR 182
High Courts10 Dec 2001Dismissed
Sunil Chand Jain and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (2001) 12 PAT CK 0030
High Courts10 Dec 2001Dismissed
Ravindra Yadav and Surender Yadav Vs The State of Bihar and Ganesh Mahto
Patna High Court · (2002) 1 PLJR 301
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts10 Dec 2001Allowed
Subodh Kumar Singh Vs The Stale of Bihar and Others
Patna High Court · (2002) 1 PLJR 366
High Courts07 Dec 2001
Habibun Nisa Vs State and Others
Patna High Court · (2002) 2 PLJR 518
Bihar Municipal Pension Rules, 1987 — Rule 4(1)
High Courts07 Dec 2001Allowed
Sri Madhuban Virat Pashu Mela Akorhi Vs State of Bihar and Others
Patna High Court · (2001) 12 PAT CK 0045
High Courts07 Dec 2001Dismissed
Santosh Kumar Jha Vs Union of India (UOI) and Others
Patna High Court · (2002) 1 PLJR 346
Penal Code, 1860 (IPC) — Section 147, 323, 324, 379