High Courts06 Dec 1945
Lakshmi Prapannachari and Others Vs Satruhana Chari and Others
Patna High Court · AIR 1946 Patna 347
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 2 of 10
High Courts05 Dec 1945
Bhola Mahton and Others Vs Mt. Kuer Dei Kuer and Others
Patna High Court · AIR 1946 Patna 284
Bihar Tenancy Act, 1885 — Section 162A
High Courts04 Dec 1945
Mahabir Sahu Vs Emperor
Patna High Court · AIR 1947 Patna 16
Defence of India Act, 1971 — Section 1(2), 2(2)Defence of India Rules, 1962 — Rule 81(2)
High Courts04 Dec 1945
Narendra Nath Sen and Others Vs Mahasay Ganesh Prasad Ray and Others
Patna High Court · AIR 1946 Patna 408
Civil Procedure Code, 1908 (CPC) — Section 144Specific Relief Act, 1877 — Section 42Succession Act, 1925 — Section 192
High Courts03 Dec 1945
Sarju Prasad and Others Vs Baldeo Prasad and Others
Patna High Court · AIR 1946 Patna 371
Limitation Act, 1963 — Article 182
High Courts30 Nov 1945
Badri Khatik Vs Narain Singh and Others
Patna High Court · AIR 1946 Patna 185
Limitation Act, 1963 — Article 142
High Courts28 Nov 1945
Shyamnandan Sinha and Others Vs Naurangi Singh and Others
Patna High Court · AIR 1946 Patna 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Article 166
High Courts27 Nov 1945
Tahal Mahton and Others Vs Lachoo Mahton and Others
Patna High Court · AIR 1946 Patna 298
Bihar Tenancy Act, 1885 — Section 112A, 112B
High Courts27 Nov 1945
Mt. Surajbansi Kuer and Others Vs Mt. Larho Kuar
Patna High Court · AIR 1946 Patna 310
Bihar Money Lenders Act, 1938 — Section 2(f), 4, 5
High Courts26 Nov 1945
Kheali Rai and Another Vs Ramphal Kamkar
Patna High Court · AIR 1946 Patna 372
Bihar Tenancy Act, 1885 — Section 171A, 174
High Courts23 Nov 1945
Jado Prasad and Others Vs Jamuna Prasad Singh and Others
Patna High Court · AIR 1946 Patna 263
Transfer of Property Act, 1882 — Section 51, 55(2)
High Courts14 Nov 1945
Kamakshya Narain Singh Vs Tara Prasad Bakshi
Patna High Court · AIR 1946 Patna 77
Chotanagpur Tenancy Act, 1908 — Section 14, 20, 20(3)
High Courts14 Nov 1945
Sm. Kamani Devi @ Sakuntala Devi Vs Sir Kameshwar Singh of Darbhanga
Patna High Court · AIR 1946 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Nov 1945
Badridas Agarwala Vs Chairman, Dhanbad Municipality
Patna High Court · AIR 1946 Patna 268
Bihar and Orissa Municipal Act, 1922 — Section 12, 24Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Nov 1945
Inderdeo Prosad Rai Vs Deonarayan Mahton
Patna High Court · AIR 1946 Patna 301
Civil Procedure Code, 1908 (CPC) — Section 39Limitation Act, 1963 — Section 14, 14(2)
High Courts09 Nov 1945
Emperor Vs Tuti Babu
Patna High Court · AIR 1946 Patna 373
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts09 Nov 1945
Bansidhar and Another Vs Emperor
Patna High Court · AIR 1946 Patna 75
Bihar Cotton Cloth and Yarn (Control) Order, 1948 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 95
High Courts08 Nov 1945
Baldeo Singh and Others Vs Niras Singh and Others
Patna High Court · AIR 1946 Patna 272
Contract Act, 1872 — Section 89
High Courts30 Oct 1945
Ramcharitar Sao and Another Vs Bawan Prasad Singh and Others
Patna High Court · AIR 1946 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60
High Courts30 Oct 1945
Gogan Ram Vs Emperor
Patna High Court · AIR 1946 Patna 285
Evidence Act, 1872 — Section 63, 65