High Courts11 Sept 1945
Sheikh Yusuf and Others Vs Emperor
Patna High Court · AIR 1946 Patna 127
Penal Code, 1860 (IPC) — Section 147, 148
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 4 of 10
High Courts07 Sept 1945
Mrinmayee Ray Vs Sreepati Charan Das and Another
Patna High Court · AIR 1946 Patna 133
High Courts07 Sept 1945
Hadibandhu Padhan and Others Vs Emperor
Patna High Court · AIR 1946 Patna 196
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 395, 397
High Courts07 Sept 1945
Guna Durga Prasad Rao and Another Vs D.V. Krishna Rao and Others
Patna High Court · AIR 1946 Patna 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, 47Transfer of Property Act, 1882 — Section 52
High Courts07 Sept 1945
Brajamohan Mahapatra Vs Ramendra Kumar Deb Mandal and Others
Patna High Court · AIR 1946 Patna 131
Limitation Act, 1963 — Section 20
High Courts06 Sept 1945
Sir Kameshwar Singh Vs Janki Raman and Others
Patna High Court · AIR 1946 Patna 200
Cess Act, 1880 — Section 4, 41, 41(3)
High Courts05 Sept 1945
Chandrabali Kalar Vs Baidyanath Banerjee and Another
Patna High Court · AIR 1946 Patna 471
High Courts03 Sept 1945
Mathura Rai Vs Mt. Marachoo Kuer
Patna High Court · AIR 1946 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)
High Courts27 Aug 1945
L. Jagga Rao and Another Vs Emperor
Patna High Court · AIR 1946 Patna 136
Sales of Goods Act, 1930 — Section 2(10), 4(1)
High Courts27 Aug 1945
Sheonandan Pandey Vs Mt. Asarfi Kuer
Patna High Court · AIR 1946 Patna 216
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100, 99
High Courts27 Aug 1945
Kumanchand and Another Vs Emperor
Patna High Court · AIR 1946 Patna 158
Criminal Procedure Code, 1898 (CrPC) — Section 842General Clauses Act, 1897 — Section 3(27)Government of India Act, 1935 — Section 311(1)
High Courts24 Aug 1945
Chander Singh and Others Vs Kamalpore Co-operative Society
Patna High Court · AIR 1946 Patna 150
Bihar and Orissa Co-operative Societies Act, 1935 — Section 32, 48, 82
High Courts23 Aug 1945
Sunder Koeri and Another Vs Commissioner of Sasaram Municipality
Patna High Court · AIR 1946 Patna 153
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(a), 82(x)(a)
High Courts22 Aug 1945
Mathura Prasad and Another Vs Emperor
Patna High Court · AIR 1946 Patna 210
Penal Code, 1860 (IPC) — Section 406, 408, 411
High Courts22 Aug 1945
Commissioners of Arrah Municipality Vs Jatendra Chandra Jain and Others
Patna High Court · AIR 1946 Patna 167
Bihar and Orissa Municipal Act, 1922 — Section 107(2), 107(f)
High Courts21 Aug 1945
Brajendra Nath Ghosh and Others Vs Sm. Kashi Bai and Others
Patna High Court · AIR 1946 Patna 177
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs JAINARAIN JAGANNATH.
Patna High Court · (1945) 13 ITR 410
Income Tax Act, 1961 — Section 10, 2, 66
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DARSANRAM AND OTHERS.
Patna High Court · (1945) 13 ITR 419
Income Tax Act, 1961 — Section 66
High Courts15 Aug 1945
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs DALMIA CEMENT LTD.
Patna High Court · (1945) 13 ITR 415
Income Tax Act, 1961 — Section 10