High Courts15 Aug 1945
Prandhan Das Vs Patayet Saheb Promode Chandra Deb and Others
Patna High Court · AIR 1946 Patna 19
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 5 of 10
High Courts15 Aug 1945
MESSRS. KHEMJI WALJI AND CO. Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1945) 13 ITR 421
Income Tax Act, 1961 — Section 2, 59, 66
High Courts13 Aug 1945
Punia Mallah and Others Vs Emperor
Patna High Court · AIR 1946 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 533Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 395
High Courts10 Aug 1945
Jangli Mian and Others Vs Emperor
Patna High Court · AIR 1946 Patna 79
Bihar Village Collective Responsibility Act, 1943 — Section 5, 5(b), 7
High Courts08 Aug 1945
Girja Suri Vs Emperor
Patna High Court · AIR 1946 Patna 160
Arms Act, 1959 — Section 19(f), 29
High Courts07 Aug 1945
Ramkishun Sao and Others Vs Emperor
Patna High Court · AIR 1946 Patna 82
Evidence Act, 1872 — Section 145, 24Penal Code, 1860 (IPC) — Section 395
High Courts07 Aug 1945
Nagarchand Goenka Vs Surendra Nath Sarkar
Patna High Court · AIR 1946 Patna 70
Arbitration Act, 1940 — Section 20, 34, 41(b)
High Courts06 Aug 1945
Indo Swiss Trading Co. Ltd. Vs Hemendra Lal Roy
Patna High Court · AIR 1946 Patna 141
Companies Act, 1956 — Section 185
High Courts06 Aug 1945
Lal Mohan Mahanty and Another Vs Onkar Mall Marwari and Another
Patna High Court · AIR 1946 Patna 55
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 10, 6
High Courts02 Aug 1945
Sarjoo Prasad Vs Bidyanandan Singh
Patna High Court · AIR 1946 Patna 108
Criminal Procedure Code, 1898 (CrPC) — Section 197Government of India Act, 1935 — Section 270, 270(1)
High Courts27 Jul 1945
Sita Ram Sahu Vs Lachmi Narain Sah and Others
Patna High Court · AIR 1946 Patna 47
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, 36
High Courts26 Jul 1945
Ram Raj Chaudhury and Another Vs Emperor
Patna High Court · AIR 1946 Patna 74
Penal Code, 1860 (IPC) — Section 212
High Courts24 Jul 1945
Firangi Ram Modi Vs Basudeo Modi and Others
Patna High Court · AIR 1946 Patna 132
High Courts09 Jul 1945
Sitaram Gope Vs Emperor
Patna High Court · AIR 1946 Patna 128
Criminal Procedure Code, 1898 (CrPC) — Section 349Penal Code, 1860 (IPC) — Section 411, 75
High Courts25 Jun 1945
Bibi Zainab Vs Anwar Khan
Patna High Court · AIR 1946 Patna 104
Criminal Procedure Code, 1898 (CrPC) — Section 439, 485, 488
High Courts19 Jun 1945
Bijo Gope and Others Vs Emperor
Patna High Court · AIR 1945 Patna 376
Penal Code, 1860 (IPC) — Section 323, 324, 395
High Courts12 Jun 1945
Sidhu Gope and Others Vs Emperor
Patna High Court · AIR 1946 Patna 84
Penal Code, 1860 (IPC) — Section 148, 149, 324
High Courts25 May 1945
Manohar Lall Vs Emperor
Patna High Court · AIR 1945 Patna 477
Government of India Act, 1915 — Section 102(2)
High Courts17 May 1945
Md. Azim and Others Vs Md. Sultan and Others
Patna High Court · AIR 1946 Patna 99