High Courts16 May 1945
Deonandan Prasad Singh and Others Vs Pardip Singh and Others
Patna High Court · AIR 1946 Patna 93
Bengal Tenancy Act, 1885 — Section 112A(1)(c), 21, 38
COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 6 of 10
High Courts15 May 1945
Najiman Nissa Begum Vs Serajuddin Ahmed Khan
Patna High Court · AIR 1946 Patna 467
High Courts08 May 1945
Surendra Nath Chatterji Vs Jagat Narain Sarogi and Others
Patna High Court · AIR 1946 Patna 31
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 May 1945
Dhamidhar Roy and Others Vs Phul Kumari Debi
Patna High Court · AIR 1945 Patna 391
High Courts08 May 1945
Kali Prasad and Others Vs Government of Bihar
Patna High Court · AIR 1945 Patna 461
Land Acquisition Act, 1894 — Section 49(1), 54
High Courts08 May 1945
Chandra Narayan Deo Vs Ramchandra Serawgi
Patna High Court · AIR 1946 Patna 66
Succession Act, 1925 — Section 302
High Courts08 May 1945
Hirday Singh and Others Vs Emperor
Patna High Court · AIR 1946 Patna 40
Penal Code, 1860 (IPC) — Section 225, 225B, 412
High Courts08 May 1945
Kamakshya Narain Singh Vs Arjun Lal Agarwala and Another
Patna High Court · AIR 1946 Patna 143
Cess Act, 1880 — Section 72(1), 72(2)
High Courts08 May 1945
Ram Ranbijoy Prasad Singh Vs Badri Upadhya and Others
Patna High Court · AIR 1946 Patna 36
Transfer of Property Act, 1882 — Section 76(c), 77
High Courts08 May 1945
Adalat Sah and Others Vs Emperor
Patna High Court · AIR 1945 Patna 492
Penal Code, 1860 (IPC) — Section 302, 326
High Courts03 May 1945
Balmukunda Mishra and Another Vs Lalit Mohan Mishra and Others
Patna High Court · AIR 1945 Patna 465
Central Provinces Tenancy Act, 1883 — Section 46Specific Relief Act, 1877 — Section 9
High Courts03 May 1945
Hemendralal Roy Vs Indo Swiss Trading Co., Ltd.
Patna High Court · AIR 1945 Patna 483
Companies Act, 1956 — Section 185
High Courts02 May 1945
Mt. Nasiban and Another Vs Surendra Nath Karan Deo and Others
Patna High Court · AIR 1945 Patna 459
High Courts01 May 1945
Gola Ho and Others Vs Emperor
Patna High Court · AIR 1946 Patna 51
Forest Act, 1927 — Section 26(g)Penal Code, 1860 (IPC) — Section 109
High Courts01 May 1945
Kameshwar Singh Sharma and Others Vs Jagdambi Singh and Others
Patna High Court · AIR 1945 Patna 446
Bihar Tenancy Act, 1885 — Section 153(b)
High Courts01 May 1945
Jisuk Ram and Others Vs M. Subba Rao and Another
Patna High Court · AIR 1945 Patna 466
Negotiable Instruments Act, 1881 (NI) — Section 32, 79, 80
High Courts27 Apr 1945
Ramchandra Singh and Others Vs Mt. Bibi Khodaijaiul Kubra and Others
Patna High Court · AIR 1945 Patna 369
Limitation Act, 1963 — Article 11, 14
High Courts27 Apr 1945
Bhimnath Misra and Others Vs Shyamanand Singh and Others
Patna High Court · AIR 1945 Patna 467
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts27 Apr 1945
Bhagaban Prusti and Another Vs Narayana Prusti
Patna High Court · AIR 1946 Patna 27