COURT ARCHIVE
Patna High Court judgments, 1945
189 judgments · page 8 of 10
High Courts28 Mar 1945
Smt. Selha Dei Vs Keshab Charan Mahanty and Others
Patna High Court · AIR 1946 Patna 188
Hindu Law of Inheritance Act, 1929 — Section 2
High Courts28 Mar 1945
Mirtunjay Singh and Others Vs Juga Uraon and Others
Patna High Court · AIR 1946 Patna 105
Chotanagpur Tenancy Act, 1908 — Section 240, 64(3)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts27 Mar 1945
Baleshwar Bhagat Vs Emperor
Patna High Court · AIR 1946 Patna 101
Defence of India Rules, 1962 — Rule 81(4)Penal Code, 1860 (IPC) — Section 214
High Courts27 Mar 1945
Mahidhar Roy and Others Vs Bansidhar Roy and Others
Patna High Court · AIR 1945 Patna 414
Transfer of Property Act, 1882 — Section 108(j)
High Courts27 Mar 1945
Jagdish Prasad Singh Vs Saligram Lal and Others
Patna High Court · AIR 1946 Patna 60
Limitation Act, 1963 — Section 20
High Courts27 Mar 1945
Dinanath Bania Vs Emperor
Patna High Court · AIR 1946 Patna 130
Bihar Essential Foodgrains (Possession and Storage) Order, 1948 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 221(4), 221(8)
High Courts26 Mar 1945
Babu Lal Singh and Another Vs Baijnath Singh and Another
Patna High Court · AIR 1946 Patna 24
Registration Act, 1908 — Section 61(2)
High Courts23 Mar 1945
Mahabir Choudhuri Vs Jadunandan Prasad Singh
Patna High Court · AIR 1945 Patna 491
Bihar Tenancy Act, 1885 — Section 112A, 26B
High Courts22 Mar 1945
Raja Mohan Bikram Shah @ Ram Raja Vs Deonarain Mahto and Others
Patna High Court · AIR 1945 Patna 453
Bihar Tenancy Act, 1885 — Section 58Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts21 Mar 1945
Dulhin Jagtraj Kuer Vs Singasan Pandey
Patna High Court · AIR 1946 Patna 174
Bihar Tenancy Act, 1885 — Section 112A(1)(d), 112B
High Courts20 Mar 1945
Sheo Narain Sahu and Others Vs Lakhan Sahu and Others
Patna High Court · AIR 1945 Patna 434
Transfer of Property Act, 1882 — Section 100
High Courts20 Mar 1945
Maharaja Guru Mahadeoashram Prasad Sahi Bahadur Vs Parikha Chaudhri and Others
Patna High Court · AIR 1945 Patna 428
Bihar Tenancy Act, 1885 — Section 182, 20
High Courts19 Mar 1945
Salahuddin Hyder Khan and Others Vs Dhanoo Lal Choudhary and Others
Patna High Court · AIR 1945 Patna 421
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)
High Courts16 Mar 1945
Chhotan Lal and Another Vs Emperor
Patna High Court · AIR 1946 Patna 20
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts15 Mar 1945
Budhan Mahton Vs Ramanugrah Singh and Another
Patna High Court · AIR 1947 Patna 78
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 107, 83
High Courts12 Mar 1945
Jung Bahadur Ahir and Another Vs Bansropan Singh and Another
Patna High Court · AIR 1946 Patna 118
Provincial Small Cause Courts Act, 1887 — Section 25Stamp Act, 1899 — Article 1 Schedule 1, 35
High Courts06 Mar 1945
Raghunandan Sahu and Others Vs Badri Pandey and Others
Patna High Court · AIR 1945 Patna 380
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts06 Mar 1945
Sri Ram Krishna Mills, Ltd. Vs Governor-General in Council
Patna High Court · AIR 1945 Patna 387
High Courts06 Mar 1945
Sri Balwant Rao Naik Kalia and Others Vs Biswanath Missir and Others
Patna High Court · AIR 1945 Patna 417
Civil Procedure Code, 1908 (CPC) — Section 102